High Courts21 Feb 2007Dismissed
Radhe Shyam Prasad Jaiswal and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 783
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 328, 394
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 69 of 85
High Courts21 Feb 2007Dismissed
Dinesh Kumar Gupta and Another Vs Deobrat Lal and Others
Patna High Court · (2007) 4 PLJR 41
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Feb 2007
Beer Chandra Prasad Singh and Others Vs Dilip Kumar Jha and Another The Bihar State Pollution Control Board and Others Vs Arun Kumar Yadav and Others The Bihar State Pollution Control Board and Others Vs Dilip Kumar Jha and Others
Patna High Court · (2007) 02 PAT CK 0126
High Courts21 Feb 2007Dismissed
National Urdu Primary Teacher''s Education College Vs The State of Bihar and Others
Patna High Court · (2007) 02 PAT CK 0094
High Courts21 Feb 2007
Birendra Rai and Laxman Yadav Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 954
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B(2), 23
High Courts21 Feb 2007Allowed
Jagdish Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 447
Bihar Tenancy Act, 1885 — Section 48D, 48E
High Courts21 Feb 2007Allowed
Smt. Ramgati Devi and Others Vs Chandra Shekhar Rai and Others
Patna High Court · (2007) 3 PLJR 503
High Courts21 Feb 2007Allowed
Krishna Kr. Singh Vs The Director Consolidation and Others
Patna High Court · (2007) 2 PLJR 423
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(B), 35Constitution of India, 1950 — Article 226
High Courts21 Feb 2007Allowed
Md. Hasnain Vs The State of Bihar and Another
Patna High Court · (2007) 2 PLJR 787
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 504
High Courts21 Feb 2007Allowed
Ram Sanehi Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 350
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 482
High Courts20 Feb 2007
Bharat Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (2007) 2 PLJR 242
Constitution of India, 1950 — Article 14
High Courts20 Feb 2007Allowed
Neelu Kumari Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 2 BLJR 1468
High Courts20 Feb 2007Allowed
Gopal Sah and Another Vs Bihar State Sunni Waqf Board and Others
Patna High Court · (2007) 2 BLJR 952 : (2007) 2 PLJR 472
Waqf Act, 1995 — Section 54, 55
High Courts20 Feb 2007Allowed
Rajmuni Devi Vs Smt. Shyama Devi and Others
Patna High Court · (2007) 02 PAT CK 0085
High Courts20 Feb 2007Allowed
Jagbir Rai Vs The Union of India (UOI)
Patna High Court · (2007) PLJR 509 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 54, 71
High Courts20 Feb 2007Dismissed
Jagroop Paswan and Anil Paswan Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2294 : (2007) 4 PLJR 455
Penal Code, 1860 (IPC) — Section 304B
High Courts20 Feb 2007Allowed
Kisan Agency Vs State of Bihar and Others
Patna High Court · (2007) 2 PLJR 188 : (2008) 14 VST 197
Bihar Finance Act, 1981 — Section 20(1)(b), 33(1)
High Courts20 Feb 2007Dismissed
Md. Khalid Siddique Vs State of Bihar
Patna High Court · (2007) PLJR 381
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468Prevention of Corruption Act, 1988 — Section 10, 13, 7, 8, 9
High Courts19 Feb 2007Allowed
Smt. Phulia Devi and Another Vs Smt. Geeta Devi and Another
Patna High Court · (2007) 2 PLJR 531
Workmens Compensation Act, 1923 — Section 2(1)(d)(i)
High Courts19 Feb 2007Allowed
Anadi Kumar Das and Others Vs Khagindra Kumar Das
Patna High Court · (2007) 2 PLJR 383
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2