High Courts15 Mar 2007Allowed
Md. Daud and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 90
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 62 of 85
High Courts15 Mar 2007
Sarv Mangal Devi Trust and Others Vs Bihar State Board of Religious Trust and Others
Patna High Court · (2007) 2 PLJR 469
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Mar 2007Allowed
Bhagwan Rai Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 322
High Courts15 Mar 2007Allowed
Thakur Ravi Shankar Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1453 : (2007) PLJR 188 Supp
High Courts15 Mar 2007
Madan Paswan and Others Vs The State of Bihar and Others The State of Bihar and Others Vs Dayanand Sinha and Others
Patna High Court · (2007) 03 PAT CK 0091
High Courts15 Mar 2007Dismissed
Nibha Kumari and Others Vs The Central Board of Secondary Education and Others
Patna High Court · (2007) 03 PAT CK 0090
High Courts15 Mar 2007Allowed
Medichem Traders Vs State of Bihar and Another
Patna High Court · (2009) 4 PLJR 658 : (2010) 29 VST 81
High Courts15 Mar 2007Dismissed
Abdul Samad Hassan Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 570
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Mar 2007Allowed
Gulam Nabi Khan and Another Vs The State of Bihar and Another
Patna High Court · (2007) 3 PLJR 631
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Mar 2007Dismissed
Mohan Lal Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 38
High Courts15 Mar 2007Dismissed
Manoj Kumar Gupta @ Manoj Kumar Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts14 Mar 2007Allowed
Barun Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 2 PLJR 535
High Courts14 Mar 2007Allowed
Braj Behari Tewary Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 753
High Courts14 Mar 2007Allowed
Markandey Singh and Others Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 342
Constitution of India, 1950 — Article 226, 227
High Courts14 Mar 2007Dismissed
Rita Devi Vs The State of Bihar and Others
Patna High Court · (2007) 03 PAT CK 0108
High Courts14 Mar 2007Dismissed
Brashamdeo Mehta Vs The State of Bihar
Patna High Court · (2007) 03 PAT CK 0106
High Courts14 Mar 2007Allowed
Achhelal @ Achhe Lal Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1537 : (2007) PLJR 246 Supp
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Explosive Substances Act, 1908 — Section 3, 5
High Courts14 Mar 2007Dismissed
Shobhit Mahto Vs State of Bihar and Others
Patna High Court · (2007) 2 BLJR 1276 : (2007) 2 PLJR 484
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226, 227, 39
High Courts14 Mar 2007Allowed
Shiv Shankar Chaudhary Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1549 : (2007) 3 PLJR 126
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265, 326Essential Commodities Act, 1955 — Section 12AA, 7
High Courts14 Mar 2007Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Khushboo and Others
Patna High Court · (2007) 03 PAT CK 0079