High Courts17 Apr 2007Allowed
Md. Sayum Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2641 : (2007) 4 PLJR 781
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 52 of 85
High Courts17 Apr 2007
Vyasji Dubey and Others Vs Shri Rangji Dubey and Others
Patna High Court · (2007) 4 PLJR 1
High Courts17 Apr 2007Dismissed
Rajendra Prasad and Others Vs State of Bihar
Patna High Court · (2007) PLJR 453
Penal Code, 1860 (IPC) — Section 224, 225, 323, 333, 34
High Courts17 Apr 2007Dismissed
Parmanand Singh Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 462
Criminal Procedure Code, 1973 (CrPC) — Section 360, 419, 468Penal Code, 1860 (IPC) — Section 34, 415, 419, 463, 468
High Courts16 Apr 2007Dismissed
Suresh Mandal Vs Addl. Member Board of Revenue, Bihar and Others
Patna High Court · (2007) PLJR 186
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts16 Apr 2007Dismissed
Sita Ram Pandey Vs State of Bihar and Others
Patna High Court · (2007) PLJR 185
Bihar Land Reforms Act, 1950 — Section 16(3)
High Courts16 Apr 2007Allowed
Md. Ekhlaque and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 66
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts16 Apr 2007Allowed
Basgit Lohar and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 106
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10B, 2(4), 34(2), 35
High Courts16 Apr 2007Dismissed
Harihar Singh and Others Vs Rama Shankar Singh and Others
Patna High Court · (2007) 4 PLJR 72
Succession Act, 1925 — Section 211, 232, 234
High Courts16 Apr 2007Allowed
Umesh Raj Vs The State of Bihar and Others
Patna High Court · AIR 2007 Patna 160 : (2007) 3 PLJR 490
Motor Vehicles Act, 1988 — Section 117
High Courts16 Apr 2007Allowed
Jagarnath Sah Vs The State and Others
Patna High Court · (2008) 1 PLJR 142
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts16 Apr 2007Dismissed
Ramjit Pathak and Others Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 1480 : (2008) 1 PLJR 331
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304Probation of Offenders Act, 1958 — Section 4
High Courts16 Apr 2007Allowed
Bishambhar Prasad Vs The State of Bihar and Another
Patna High Court · (2007) 2 BLJR 1526 : (2007) 4 PLJR 139
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28
High Courts16 Apr 2007Dismissed
Kaushalya @ Kamala Devi @ Koshila Devi Vs Ravindra Nath Pandey and Others
Patna High Court · (2007) 3 PLJR 185
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1A
High Courts16 Apr 2007Allowed
Sabyasachi Hajra and Another Vs State of Bihar and Another
Patna High Court · (2007) PLJR 2
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 403, 418
High Courts13 Apr 2007Allowed
Deep Yadav and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 634
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts13 Apr 2007Dismissed
Vijay Kumar Yadav Vs State and Others
Patna High Court · AIR 2007 Patna 131 : (2007) PLJR 363 Supp
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts13 Apr 2007
Smt. Chandra Sharma and Others Etc. Etc. Vs The State of Bihar and Others Etc. Etc.
Patna High Court · (2007) 04 PAT CK 0112
High Courts13 Apr 2007Allowed
Sushila Devi Vs State of Bihar and Others
Patna High Court · (2008) 2 PLJR 618
Bihar Tenancy Act, 1885 — Section 48E, 48E(6), 48E(7)
High Courts13 Apr 2007Dismissed
Shahana Iraqui Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 310
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Criminal Procedure Code, 1973 (CrPC) — Section 144