High Courts17 Apr 2007Allowed

In Re: Rang Lal Chaudhary and Others

Patna High Court · (2007) PLJR 138

Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(2), 320(8), 374(2), 484(2)(a)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(K), 20Juvenile Justice Act, 1986 — Section 2(h)