High Courts17 May 2007Allowed
Lakshmi Prasad Sahu Vs State of Bihar and Others
Patna High Court · (2005) PLJR 413
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 43 of 85
High Courts17 May 2007Dismissed
Anil Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 293
High Courts17 May 2007Allowed
Shiv Nandan Prasad Vs State of Bihar and Others
Patna High Court · (2007) PLJR 418
High Courts16 May 2007Allowed
Nagendra Choudhary Vs State of Bihar and Another
Patna High Court · (2008) 1 PLJR 424
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 147, 380, 500, 504
High Courts16 May 2007Dismissed
Ramdesh Manjhi Vs Smt. Uma Devi Kedia
Patna High Court · (2007) 4 PLJR 312
High Courts16 May 2007Allowed
Lakshmi Narain Singh Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 58
Army Act, 1950 — Section 106
High Courts16 May 2007Dismissed
Most. Jagtarana Kuer and Others Vs Lalmuni Kuer and Others
Patna High Court · (2007) 4 PLJR 98
High Courts16 May 2007Allowed
Md. Ahad Raza and Rekha Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2101 : (2008) 1 PLJR 337
Bihar Medical Attendance Rules, 1947 — Rule 26Constitution of India, 1950 — Article 14, 21, 47
High Courts16 May 2007Allowed
Ganpati Jha Vs Abhay Kumar Yadav @ Ajay Kumar Yadav
Patna High Court · (2007) 4 PLJR 103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 May 2007
M/s. Saree House, Katihar Vs Commissioner of Income Tax, Bihar I, Patna
Patna High Court · (2007) 3 PLJR 747
Income Tax Act, 1961 — Section 143(2)(b), 147, 148
High Courts16 May 2007Allowed
Shambhu Singh and Another Vs The State of Bihar
Patna High Court · (2007) PLJR 433
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts15 May 2007Dismissed
Deo Narayan Singh Vs The Union of India and Others
Patna High Court · (2007) PLJR 117
High Courts15 May 2007
Dr. Nitya Gopal Bandyopadhyay Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 245
Constitution of India, 1950 — Article 309
High Courts15 May 2007Allowed
Niraj Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 702
High Courts15 May 2007Dismissed
Dr. (Mrs.) Shushma Pandey Vs Dr. (Mrs.) Sheela Sharma and Others The State of Bihar Vs Dr. Shushma Pandey and Others
Patna High Court · (2007) 3 PLJR 598
Constitution of India, 1950 — Article 309
High Courts15 May 2007Dismissed
Ajay Kumar Singh and Another Vs Kameshwar Kumar Ojha and Another
Patna High Court · (2007) 4 PLJR 36
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c)
High Courts15 May 2007Dismissed
Kamal Kishore Jha Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 201
Constitution of India, 1950 — Article 21, 37, 41, 47
High Courts15 May 2007Dismissed
Jitendra Kumar and Others Vs The Bihar School Examination Board and Others
Patna High Court · (2007) 3 PLJR 613
Constitution of India, 1950 — Article 226
High Courts15 May 2007Allowed
Triveni Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 109
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32Constitution of India, 1950 — Article 226, 227