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Patna High Court judgments, 2007

1,700 judgments · page 42 of 85

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High Courts21 May 2007

Vijayendra Kumar Vs The Food Corporation of India and Others

Patna High Court · (2007) PLJR 155

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High Courts21 May 2007Allowed

Umesh Chandra Chaudhary Vs State of Bihar and Others

Patna High Court · (2008) 1 PLJR 693

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High Courts21 May 2007Allowed

Sanjay Singh @ Sanjay Kr. Singh Vs Sharda Devi Tibrewal @ Tekribal and Others

Patna High Court · (2007) 4 PLJR 9

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
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High Courts21 May 2007Allowed

Suresh Pd. Singh Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 519

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(3), 35, 9, 9AConstitution of India, 1950 — Article 226
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High Courts21 May 2007Dismissed

Dr. A.A. Mallick and Another Vs State of Bihar and Others

Patna High Court · (2007) 3 PLJR 321

Bihar Pension Rules, 1950 — Rule 43(b)
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High Courts21 May 2007

Rajesh Roushan and Another Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 688

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High Courts21 May 2007Allowed

Arjun Mishra Vs The Bihar School Examination Board and Others

Patna High Court · (2007) 2 BLJR 2376 : (2007) 3 PLJR 700

Bihar Pension Rules, 1950 — Rule 43
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High Courts21 May 2007

Bihar State Electricity Board Vs Sharda Prasad Sinha and Others

Patna High Court · (2007) 2 BLJR 2972

Bihar Pension Rules, 1950 — Rule 139, 43, 55Civil Services (Classification, Control and Appeal) Rules — Rule 55, 56
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High Courts21 May 2007

Md. Salauddin and Others Vs The State and Others

Patna High Court · (2007) 3 PLJR 548

Constitution of India, 1950 — Article 14, 16
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High Courts21 May 2007Allowed

Smt. Sudha Rani Ghose and Another Vs The State of Bihar

Patna High Court · (2007) PLJR 10

Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113A, 4Penal Code, 1860 (IPC) — Section 302, 304B, 304B, 316, 34
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High Courts18 May 2007Allowed

Banwari Singh Yadav and Others Vs State and Others

Patna High Court · (2007) PLJR 663

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High Courts18 May 2007Allowed

Smt. Ram Dulari Devi Vs State of Bihar and Others

Patna High Court · (2007) PLJR 380

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
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High Courts18 May 2007Dismissed

The Branch Manager, National Insurance Co. Ltd. Vs Kameshwar Singh and Others

Patna High Court · (2007) 3 PLJR 314

Motor Vehicles Act, 1988 — Section 149(2)
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High Courts18 May 2007Allowed

Smt. Savitri Devi and Others Vs State of Bihar and Others

Patna High Court · (2007) 2 BLJR 2648

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
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High Courts18 May 2007

Bihar Intermediate Education Council and Others Vs Girish Prasad Sinha

Patna High Court · (2007) 3 PLJR 352

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High Courts18 May 2007Allowed

Brahamdeo Singh Vs The State of Bihar and Others

Patna High Court · (2007) 05 PAT CK 0078

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High Courts18 May 2007Dismissed

Mohammad Hussain Vs Syed Md. Jalaluddin and Others

Patna High Court · (2007) 4 PLJR 144

Evidence Act, 1872 — Section 93, 94
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High Courts18 May 2007Dismissed

Madhusudan Prasad and Others Vs Maheshwar Nath Prasad and Others

Patna High Court · (2007) 3 PLJR 602

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts18 May 2007Dismissed

Md. Shahabuddin Vs State of Bihar and Others

Patna High Court · (2007) 2 PLJR 854

Arms Act, 1959 — Section 25(1B)A, 26Criminal Procedure Code, 1973 (CrPC) — Section 212, 219, 220Electricity Act, 1910 — Section 39, 44
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High Courts17 May 2007Allowed

Satya Narain Kapoor and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 74

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