High Courts14 May 2007Allowed
Jagannath Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 169
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(3), 11, 11(1)
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 44 of 85
High Courts14 May 2007Dismissed
Yogendra Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 156
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts14 May 2007Allowed
Ram Swaroop Tanti and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 459
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 May 2007Dismissed
Radha Krishna Jha and Others Vs The State and Others
Patna High Court · (2008) 1 PLJR 477
High Courts14 May 2007Dismissed
Baijnath Prasad and Others Vs Badrul Hasan
Patna High Court · (2007) 3 PLJR 549
High Courts14 May 2007Allowed
Pawan Kumar Yadav and Others Vs State of Bihar
Patna High Court · (2007) 2 BLJR 2708 : (2007) PLJR 539 Supp
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 May 2007Dismissed
M/s Walia Builders Vs The Bihar State Export Corporation and Another
Patna High Court · (2007) 4 PLJR 365
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Constitution of India, 1950 — Article 136
High Courts14 May 2007Dismissed
M/s New India Assurance Co. Ltd. Vs Ashesha Sinha @ Anamika @ Rimjhim and Others
Patna High Court · (2008) 4 PLJR 25
Motor Vehicles Act, 1988 — Section 140, 166, 166(d)
High Courts11 May 2007Dismissed
Smt. Sumitra Devi Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 73
Hindu Succession Act, 1956 — Section 10
High Courts11 May 2007Dismissed
Adalat Mahto and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 72
High Courts11 May 2007
Sohaila Bano and Others Vs Oriental Insurance Co. Ltd. and Others
Patna High Court · (2009) 3 PLJR 279
High Courts11 May 2007
Most. Reena Agrawal @ Reena Kumar @ Reena Devi Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 634
High Courts11 May 2007
Chandrika Mochi Vs The State of Bihar and Others Smt. Kanti Singh and Another Vs The Director, Primary Education, Bihar, Patna and Others
Patna High Court · (2007) PLJR 277
Constitution of India, 1950 — Article 226
High Courts10 May 2007Allowed
Lal Mohan Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 609
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 5(1)(iii)
High Courts10 May 2007Allowed
S.M. Mahtab Ahmad Vs Zaffar Ahsan and Others
Patna High Court · (2007) 4 PLJR 129
High Courts10 May 2007Dismissed
Ashok Kumar Giri and Others Vs State of Bihar and Others
Patna High Court · (2007) 3 PLJR 811
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts10 May 2007Allowed
Bihar State Financial Corporation Karamchari Federation Vs Bihar State Financial Corporation and Others
Patna High Court · (2007) 2 BLJR 2097 : (2007) 3 PLJR 311
State Financial Corporations Act, 1951 — Section 23, 3, 39, 4
High Courts10 May 2007Allowed
Rabindra Singh Vs State of Bihar
Patna High Court · (2007) CriminalCC 435 : (2007) PLJR 457 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(8), 34
High Courts09 May 2007Dismissed
Chandra Yadav @ Chandra Matho Vs The State of Bihar
Patna High Court · (2007) PLJR 142
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 341, 376, 448
High Courts09 May 2007Allowed
Ramzan Ali Ansari and Another Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 351