High Courts09 May 2007Dismissed
Subhojit Datta Vs State of Bihar
Patna High Court · (2007) 05 PAT CK 0106
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 45 of 85
High Courts09 May 2007Dismissed
Rajesh Singh Vs The State of Bihar
Patna High Court · (2007) 05 PAT CK 0067
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 May 2007Dismissed
Darbhanga Industrial Area Development Authority Vs Mr. Sri Chand Prasad Sinha and Another
Patna High Court · (2007) 4 PLJR 471
Constitution of India, 1950 — Article 12
High Courts09 May 2007Dismissed
Hari Rao and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 720
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts08 May 2007Allowed
Nachari Ishwar Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 619
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10B, 26A, 35, 4
High Courts08 May 2007Dismissed
Indal Nut Vs The State of Bihar
Patna High Court · (2007) PLJR 577
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134
High Courts08 May 2007Allowed
Anil Bishwas Vs The State of Bihar
Patna High Court · (2007) 05 PAT CK 0113
Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 395
High Courts08 May 2007Dismissed
Kaushal Yadav Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 629
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts08 May 2007Dismissed
Srimati Hankari Devi and Others Vs Smt. Rajbhawani Devi and Others Madan Singh and Others Vs Mostt. Chandrama Devi and Others
Patna High Court · (2007) 2 BLJR 2675 : (2007) 3 PLJR 655
High Courts08 May 2007Allowed
Sayed Farid Mian @ Farid Mian, Javed Alam and Md. Aslam Vs The Union of India (UOI)
Patna High Court · (2007) 05 PAT CK 0087
High Courts08 May 2007Dismissed
Mohammad Hussain Vs Syed Md. Jalaluddin and Others
Patna High Court · (2007) 05 PAT CK 0081
High Courts08 May 2007Dismissed
Sanjay Kumar Choubey Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2644
Criminal Procedure Code, 1973 (CrPC) — Section 436, 436(1), 437(2)Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 540
High Courts08 May 2007Allowed
Vasundhara Enterprises Vs The Indian Oil Corporation Limited and Others
Patna High Court · (2007) 05 PAT CK 0073
High Courts08 May 2007Dismissed
Mahesh Jha, Indu Bhushan Singh and Others and Arun Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0055
High Courts08 May 2007Allowed
Ram Narain Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 214
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts08 May 2007Dismissed
Lakshmi Sahani and Another Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 308
High Courts08 May 2007Dismissed
Ravi Bhushan Verma Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 727
Constitution of India, 1950 — Article 14, 16
High Courts07 May 2007Allowed
Ashok Kumar Singh Vs The Union of India and Others
Patna High Court · (2007) 3 PLJR 802
Bihar Reorganisation Act, 2000 — Section 3(a), 73, 76, 89Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts07 May 2007Dismissed
Sanjay Kumar Choubey Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 427
Criminal Procedure Code, 1973 (CrPC) — Section 436, 436(1), 437, 437(2), 446APenal Code, 1860 (IPC) — Section 307, 323, 34, 341, 504