High Courts25 May 2007
Helal Ahmad Vs The State Bank of India and Others
Patna High Court · (2007) 3 PLJR 370
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 6, Order 43 Rule 1(a)
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 41 of 85
High Courts25 May 2007Dismissed
Ramanand Prasad Singh Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 1055
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120(A), 120B
High Courts24 May 2007
Baidya Nath Yadav and Others Vs The State and Others
Patna High Court · (2008) 3 PLJR 331
High Courts24 May 2007Dismissed
Sk. Safayat and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 517
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 323, 324
High Courts24 May 2007Allowed
Sanjay Kumar Jha Vs Premsheela Devi
Patna High Court · (2007) 4 PLJR 125
Hindu Marriage Act, 1955 — Section 13, 24
High Courts24 May 2007Allowed
Dhajju Rajak Vs The State and Others
Patna High Court · (2007) 4 PLJR 352
High Courts24 May 2007Allowed
Ishwar Dayal Vs The Union of India (UOI) and Others
Patna High Court · (2007) 2 BLJR 2147 : (2007) PLJR 101 Supp
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts24 May 2007Allowed
Pandey Jagdishwar Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0018
High Courts23 May 2007Dismissed
Vijay Shanker Pathak Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0107
High Courts23 May 2007Dismissed
State of Bihar Vs Radhey Shyam Agrawal and Others
Patna High Court · (2007) 4 PLJR 622
Essential Commodities Act, 1955 — Section 7
High Courts23 May 2007Allowed
Kameshwar Yadav and Others Vs The State of Bihar
Patna High Court · (2007) 05 PAT CK 0093
Penal Code, 1860 (IPC) — Section 148, 149, 307, 341, 380
High Courts23 May 2007Dismissed
State of Bihar Vs Rukmini Devi and Others
Patna High Court · (2007) CriLJ 3685 : (2007) 4 PLJR 751
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts23 May 2007Allowed
Shankar Narayan Singh Vs State of Bihar
Patna High Court · (2007) 3 PLJR 740
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 15, 15(1)
High Courts23 May 2007Allowed
Mithilesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 372
High Courts22 May 2007Dismissed
Ramanuj Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 542 : (2007) PLJR 429 Supp
Constitution of India, 1950 — Article 226
High Courts22 May 2007Allowed
Madhu Sinha Vs State of Bihar and Others
Patna High Court · (2007) 115 FLR 408 : (2007) 3 PLJR 547
High Courts22 May 2007
Sunil Kumar Gupta Vs The Union of India (UOI) and Others
Patna High Court · (2007) 05 PAT CK 0071
High Courts22 May 2007Dismissed
Shri Udai Narain Singh Vs Shri Ramji Sharma and Others
Patna High Court · (2007) 4 PLJR 8
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts22 May 2007Allowed
Pushpa Tekriwal @ Shakuntala Devi and Another Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 298
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts22 May 2007Allowed
The State of Bihar and Others Vs Sheikh Mohammad
Patna High Court · (2007) 2 BLJR 2144 : (2007) PLJR 137 Supp