High Courts03 Jul 2007Dismissed
Binod Choudhary Vs Manti Devi and Others
Patna High Court · (2009) ACJ 539 : (2007) PLJR 181 Supp
Motor Vehicles Act, 1988 — Section 151, 160, 168
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 39 of 85
High Courts03 Jul 2007Allowed
Md. Rais Khan @ Rais Khan Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 653
Constitution of India, 1950 — Article 21Prisons Act, 1894 — Section 29, 29(3)
High Courts03 Jul 2007Allowed
Dilip Yadav Vs The State of Bihar
Patna High Court · (2007) PLJR 623
Penal Code, 1860 (IPC) — Section 201, 302, 304, 304B, 34
High Courts02 Jul 2007Dismissed
Satyendra Jha Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 445
High Courts02 Jul 2007
Promod Kumar Sinha Vs Magadh University and Others
Patna High Court · (2007) 4 PLJR 342
Bihar College Service Commission Act, 1976 — Section 2(10), 2(9)
High Courts01 Jun 2007Dismissed
Pabitra Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 171, 177, 178, 178(c), 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts01 Jun 2007Allowed
Dr. Rajendra Kr. Yadav Vs The State of Bihar
Patna High Court · (2007) PLJR 466
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts01 Jun 2007Allowed
Raghunth Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 769
Bihar Tenancy Act, 1885 — Section 48D, 48D(3)
High Courts01 Jun 2007Dismissed
Dr. Mansoor Alam Khan @ Mansoor Alam Khan and Another Vs Dayanand Singh and Another
Patna High Court · (2007) 4 PLJR 85
High Courts01 Jun 2007Dismissed
Md. Raja Khan Vs The State of Bihar
Patna High Court · (2007) PLJR 763 Supp
Penal Code, 1860 (IPC) — Section 376
High Courts01 Jun 2007Allowed
Madho Dubey and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 272
Criminal Procedure Code, 1973 (CrPC) — Section 227
High Courts01 Jun 2007Allowed
Nitya Nand Tiwary and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 34, 364
High Courts01 Jun 2007Dismissed
Brahmdeo Singh (Dead) represented by Legal Representatives Vs Askaran Singh @ R.P. Singh
Patna High Court · (2008) 3 PLJR 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Specific Relief Act, 1963 — Section 10, 20, 22
High Courts01 Jun 2007Allowed
M/s Tiwari Enterprises Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 336
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406
High Courts01 Jun 2007Allowed
Naresh Mistry @ Mukesh Mistry and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 733
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts31 May 2007Dismissed
Ram Prit Pandey Vs Prabhansh Pandey and Others
Patna High Court · (2007) PLJR 666
High Courts31 May 2007Allowed
Bijay Bahadur Singh Vs Vijayant Kumar Singh and Others
Patna High Court · (2007) 4 PLJR 81
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17(a), 151
High Courts31 May 2007Dismissed
Prakash Ranjan Kumar and Others and Ajit Kumar Saha Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0110
High Courts31 May 2007
Braj Kishore Prasad and Others Etc. Etc. Vs State of Bihar and Others Etc. Etc.
Patna High Court · (2007) 05 PAT CK 0086