High Courts31 May 2007Dismissed
Mostt. Sharda Devi and Another Vs Chandbala Devi (substituted) and Others
Patna High Court · (2007) 05 PAT CK 0070
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 40 of 85
High Courts31 May 2007Allowed
Smt. Kamla Devi Vs The State of Bihar and Another
Patna High Court · (2007) 05 PAT CK 0066
High Courts31 May 2007
Govind Pd. Makharia Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 821
Constitution of India, 1950 — Article 226
High Courts31 May 2007Allowed
Alpana Kumari Vs Ujjwl Kumar Dutta and Another
Patna High Court · (2007) PLJR 370
Hindu Marriage Act, 1955 — Section 24
High Courts31 May 2007
Someshwar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2007) 3 PLJR 300
High Courts30 May 2007
Arjun Prasad and Others etc. etc. Vs The State of Bihar and Others etc. etc.
Patna High Court · (2007) 05 PAT CK 0111
High Courts30 May 2007
Amar Singh and Others etc. etc. Vs The State of Bihar and Others etc. etc.
Patna High Court · (2007) 05 PAT CK 0072
High Courts30 May 2007Dismissed
Poonam Kumari Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 305
Constitution of India, 1950 — Article 226
High Courts30 May 2007
Bageshwari Kumar @ Bageshwari Devi and Others Vs The Chief Executive Officer (Administrator), Municipal Corporation, Gaya and Others etc. etc.
Patna High Court · (2007) 3 PLJR 371
Constitution of India, 1950 — Article 162, 21, 243, 243 H(c), 243 X(c)
High Courts30 May 2007
Sri Krishna Gupta Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 157
Penal Code, 1860 (IPC) — Section 406, 420, 467, 468
High Courts30 May 2007Allowed
M/s. Gangotri Electrocastings Ltd. Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 568
Industrial Policy, 1993 — Clause 6b(ii)
High Courts30 May 2007Dismissed
Kumar Suman Singh @ Ranjit Singh @ Indrajit Kumar Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 414
Criminal Procedure Code, 1973 (CrPC) — Section 216, 226, 227, 229, 239
High Courts30 May 2007
Ramjee Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 664
Constitution of India, 1950 — Article 226
High Courts28 May 2007Allowed
Chhabila Sah Vs State of Bihar
Patna High Court · (2008) CriLJ 948 : (2007) PLJR 631 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Essential Commodities Act, 1955 — Section 7
High Courts28 May 2007Dismissed
Kapildeo Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2007) PLJR 1066
High Courts25 May 2007Allowed
Nand Kishore Mahto and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 730
Penal Code, 1860 (IPC) — Section 395
High Courts25 May 2007Dismissed
Mir Manjar Hussain @ Manjar Hussain Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 806
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 307, 308
High Courts25 May 2007
Master Vedant Dhari Sinha Vs The State of Bihar and Others
Patna High Court · (2007) 05 PAT CK 0068
High Courts25 May 2007Allowed
Smt. Urmila Devi and Others Vs State and Others
Patna High Court · (2007) 3 PLJR 734
Stamp Act, 1899 — Section 2