High Courts30 Aug 2007Allowed
Ram Swaroop Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 340
Essential Commodities Act, 1955 — Section 3, 6A, 6B
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 22 of 85
High Courts30 Aug 2007Allowed
Yogendra Sharma Vs The Bihar State Road Transport Corporation and Others
Patna High Court · (2007) 4 PLJR 571
High Courts30 Aug 2007
Rajendra Kumar Yadav @ Rajendra Yadav Vs State of Bihar
Patna High Court · (2008) 1 PLJR 475
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts29 Aug 2007Allowed
Ibopishak Singh Vs Union of India
Patna High Court · (2008) 2 PLJR 702
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(b)(ii)(c), 23, 54
High Courts29 Aug 2007
Saraswati Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 688
High Courts29 Aug 2007Allowed
Basdeo Bhagat and Others Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 400
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(c), 473, 482Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 504
High Courts28 Aug 2007
Atul Chandra Gupta Vs Patna Municipal Corpn. and Others
Patna High Court · AIR 2007 Patna 182 : (2008) 1 PLJR 406
High Courts28 Aug 2007Dismissed
Shree Narayan Yadav Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 132
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 41, 42, 52
High Courts28 Aug 2007Dismissed
Gurucharanjit @ Gurucharanjit Singh Vs Union of India and Others
Patna High Court · (2008) 1 PLJR 503
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts28 Aug 2007
Sunil Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 354
High Courts27 Aug 2007Dismissed
Nutan Devi Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 219
High Courts27 Aug 2007Allowed
Dr. Bipin Bihari Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 126
High Courts24 Aug 2007Allowed
Md. Riyazuddin Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 217
High Courts24 Aug 2007Dismissed
Nitya Nand Singh and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 438
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Aug 2007
Santosh Kumar @ Santosh Kumar Sah Vs State of Bihar
Patna High Court · (2007) 4 PLJR 790
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 414
High Courts24 Aug 2007Allowed
National Insurance Company Ltd. Vs Most. Radheshwari Devi and Others
Patna High Court · (2007) 08 PAT CK 0136
Employees Compensation Act, 1923 — Section 4
High Courts24 Aug 2007
Commissioner of Income Tax Vs Hargovind Khaitan, Auto Syndicate
Patna High Court · (2008) 56 BLJR 134
Income Tax Act, 1961 — Section 256(2)
High Courts24 Aug 2007Dismissed
Nageshwar Prasad Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 197
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2007
Dr. (Capt.) Akhouri Ramesh Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2008) 56 BLJR 354
Bihar Pension Rules, 1950 — Rule 43BConstitution of India, 1950 — Article 166