High Courts05 Sept 2007Allowed
Shambhu Goel Vs State of Bihar
Patna High Court · (2007) 4 PLJR 724
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 21 of 85
High Courts03 Sept 2007Allowed
Ram Bachan Singh @ Ram Narain Chaudhary and Another Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 567
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Sept 2007Allowed
Indu Parbat and Another Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 433
Petroleum Rules, 1976 — Rule 144
High Courts03 Sept 2007Allowed
Amrendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 151
High Courts03 Sept 2007
Indrawati Devi and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 661
High Courts31 Aug 2007Allowed
Sudhanshu Cold Storage Pvt. Ltd., Begusarai Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 4 PLJR 562
Electricity (Supply) Act, 1948 — Section 79
High Courts31 Aug 2007
Pyari Yadav @ Pyare Lal Yadav Vs State of Bihar
Patna High Court · (2008) 3 PLJR 375
Penal Code, 1860 (IPC) — Section 376, 451, 457
High Courts31 Aug 2007Allowed
Suresh Kumar Trithani @ Balo Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 3003
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts31 Aug 2007Dismissed
Kamakhaya Narayan Singh Vs Haribansh Singh and Others
Patna High Court · AIR 2007 Patna 184 : (2008) 1 PLJR 410
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 8 Rule 10
High Courts31 Aug 2007Allowed
Deo Narain Mandal Vs Ram Chandra Mandal and Others
Patna High Court · (2008) 56 BLJR 105 : (2007) 4 PLJR 659
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts31 Aug 2007Allowed
Phalli Sah Vs The State of Bihar
Patna High Court · (2007) 08 PAT CK 0092
High Courts31 Aug 2007Allowed
Binod Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0088
High Courts31 Aug 2007
Motilal Singh and Others Vs State of Bihar and Another
Patna High Court · (2007) 4 PLJR 341
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(v)
High Courts31 Aug 2007
Ramesh Chandra Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 623
High Courts31 Aug 2007Allowed
Rajdeo Mahto Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 677
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts31 Aug 2007Allowed
Md. Qamrul Hoda Vs Bihar State Road Transport Corporation and Others
Patna High Court · (2007) 4 PLJR 549
High Courts31 Aug 2007Allowed
Jyotsna Singh @ Kumari Jyotsna Singh Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 602
High Courts30 Aug 2007
Md. Kalim and Others Vs Ajay Kumar Thakur and Others
Patna High Court · (2007) 4 PLJR 405
Motor Vehicles Act, 1988 — Section 140
High Courts30 Aug 2007
Pankaj Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2007) 2 BLJR 2957 : (2007) 4 PLJR 402
Bihar Service Code, 1952 — Rule 192ATraverse Rule Bihar and Orissa Survey, 1986 — Rule 87
High Courts30 Aug 2007Dismissed
Rashid Rais Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0077