High Courts10 Sept 2007Dismissed
Paro @ Parmanand Kunwar Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 374
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 379
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 20 of 85
High Courts10 Sept 2007Allowed
Ram Pratap Pandey Vs Vidyadhar Pandey and Others
Patna High Court · AIR 2007 Patna 185 : (2008) 1 PLJR 689
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts10 Sept 2007Dismissed
Sadre Alam Vs State of Bihar
Patna High Court · (2007) 2 BLJR 3017 : (2009) 2 PLJR 129 : (2007) PLJR 555 Supp
Penal Code, 1860 (IPC) — Section 304, 306, 307, 323, 326
High Courts10 Sept 2007Allowed
Mahjabeen Quasim @ Jhinto and Others Vs State of Bihar and Another
Patna High Court · (2008) 1 PLJR 495
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 498A
High Courts10 Sept 2007Allowed
Nagendra Singh and Another Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 501
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts10 Sept 2007Dismissed
Rameshwar Mahton and Another Vs The State of Bihar
Patna High Court · (2008) 1 PLJR 408
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Sept 2007
Jakir Hussain Vs Md. Sk. Irshad and Another
Patna High Court · (2007) 4 PLJR 722
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts08 Sept 2007Dismissed
Madan Mohan Mishra Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 238
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts07 Sept 2007Dismissed
Kishore Kumar Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 647
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 224
High Courts07 Sept 2007Allowed
Ravindra Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2008) 56 BLJR 367 : (2007) 4 PLJR 785
Administrative Tribunals Act, 1965 — Section 14(2)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts07 Sept 2007
Dr. Manoranjan Prasad Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 693
High Courts06 Sept 2007
Bijay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 599
High Courts06 Sept 2007
M/s Kisan Cinema, Biharsharif Vs The Commissioner of Income Tax, Bihar I, Patna
Patna High Court · (2007) 4 PLJR 584
Income Tax Act, 1961 — Section 256(1)Income Tax Rules, 1962 — Rule 9B, 9B(7)
High Courts06 Sept 2007
Anoj Kumar Mandal alias Manoj Kumar Mandal Vs The State of Bihar
Patna High Court · (2007) 09 PAT CK 0093
High Courts06 Sept 2007Allowed
Janki Devi Vs Shanti Devi and Others
Patna High Court · (2007) 4 PLJR 606
High Courts06 Sept 2007
Sita Ram Chaudhary Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 788
Public Demands Recovery Act — Section 7, 9
High Courts05 Sept 2007Dismissed
Sheo Shankar Kumar Khetan Vs Name not known, widow of late Ambika Prasad and Others
Patna High Court · (2007) 09 PAT CK 0098
High Courts05 Sept 2007Dismissed
Rana Ranjeet Singh Vs The G.I.C. of India and Others
Patna High Court · (2008) 56 BLJR 69 : (2008) 2 PLJR 665
Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23, 37 39, 39(1), 39(2), 40
High Courts05 Sept 2007Dismissed
Shridhar Singh Vs Manu Singh
Patna High Court · (2007) 09 PAT CK 0074
High Courts05 Sept 2007Allowed
Punam Kumari Vs State Election Commission and Others
Patna High Court · (2007) 09 PAT CK 0046