High Courts24 Aug 2007
Deepak Kumar Sinha Vs Patna Regional Development Authority and Others
Patna High Court · (2008) 1 PLJR 186
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 23 of 85
High Courts24 Aug 2007
Md. Noor Alam Vs The State of Bihar and Others Ram Babu Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 08 PAT CK 0052
High Courts24 Aug 2007
Pawan Kumar Rajgarhis @ Pawan Rajgarhia Vs State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0028
High Courts24 Aug 2007Dismissed
Babulal Ram @ Babulal Chamar and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 931
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2007Allowed
Arun Kumar Lal and Another Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 796
High Courts23 Aug 2007Dismissed
Ram Krishna Dubey Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 373
High Courts22 Aug 2007Dismissed
Abdul Quadir and Others Vs The State of Bihar and Others
Patna High Court · (2007) 08 PAT CK 0123
High Courts22 Aug 2007Dismissed
Bishnu Madhav Prasad Modi and Others Vs Jayant Prasad Modi and Another Gausi Lal Singh and Others Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 386
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts22 Aug 2007Allowed
Rohit Rai and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 451
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Aug 2007Allowed
Gopal Tewari and Another Vs Umakant Tewari and Others
Patna High Court · (2007) 4 PLJR 653
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 4C
High Courts22 Aug 2007Dismissed
Geeta Devi Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 210
Bihar and Orissa Excise Act, 1915 — Rule 145
High Courts22 Aug 2007Allowed
Smt. Dharm Shila Devi and Others Vs Ramesh Chandra Tewari and Others
Patna High Court · (2009) 4 PLJR 367
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 43 Rule 1, Order 43 Rule 1(1)Transfer of Property Act, 1882 — Section 52
High Courts21 Aug 2007Allowed
Ramesh Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 489
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts21 Aug 2007Allowed
Hira Lal Choudhary Vs The State of Bihar and Another
Patna High Court · (2007) 08 PAT CK 0131
High Courts21 Aug 2007Allowed
Bibi Rahmat Khatoon @ Bibi Rahmat Begam @ Rahmati Khatoon Vs The State of Bihar and Another
Patna High Court · (2008) 56 BLJR 51
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Aug 2007Dismissed
The Union of India and Others Vs The Central Administrative Tribunal and Another
Patna High Court · (2007) 4 PLJR 468
Constitution of India, 1950 — Article 226
High Courts21 Aug 2007Dismissed
Hafiz Nizamuddin Vs Smt. Kaushalaya Devi
Patna High Court · (2008) 1 PLJR 468
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Aug 2007Dismissed
Samar Singh Vs State of Bihar, Chunchun Yadav and Subodh Kumar
Patna High Court · (2007) 2 BLJR 3022
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Aug 2007Dismissed
Kabita Sen and Others Vs Mrs. Kanak Lata Chaudhary and Others
Patna High Court · (2008) 3 PLJR 99 : (2007) 4 PLJR 632