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Patna High Court judgments, 2007

1,700 judgments · page 24 of 85

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High Courts21 Aug 2007Allowed

Shashi Bhushan Kumar Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 404

Penal Code, 1860 (IPC) — Section 323, 341, 379, 504
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High Courts20 Aug 2007

Ramdeo Lall Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 569

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High Courts20 Aug 2007

Navin Prasad Yadav Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 586

Bihar Medical Attendance Rules, 1947 — Rule 24(6), 26Constitution of India, 1950 — Article 14, 21
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High Courts20 Aug 2007

Ashok Kumar Jhunjhunwala Vs State of Bihar

Patna High Court · (2007) 08 PAT CK 0141

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High Courts20 Aug 2007Allowed

Excel Corp. Care Ltd. Vs State of Bihar and Others

Patna High Court · (2008) 56 BLJR 139 : (2007) 4 PLJR 407

Insecticides Act, 1968 — Section 13, 14, 16, 21, 22(3)Insecticides Rules, 1971 — Rule 10, 9
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High Courts20 Aug 2007

Gita Rani Jaiswal Vs State of Bihar and Others

Patna High Court · (2008) 3 PLJR 596

Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 452
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High Courts20 Aug 2007Allowed

Baij Nath Upadhya and Another Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 39

Bihar Tenancy Act, 1885 — Section 49C, 87, 87(2)Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2(d), 2(g), 2(i), 2(i)(1), 2(i)(2), 2(j)Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 20
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High Courts20 Aug 2007Dismissed

Rana Ram Yatan Singh Vs The Union of India and Another

Patna High Court · (2008) 1 PLJR 639

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High Courts18 Aug 2007

Annu Verma and Others Vs Maheshwar Prasad Verma, Ram Bilas Prasad Verma and Ajay Kumar Verma

Patna High Court · (2007) 08 PAT CK 0112

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High Courts18 Aug 2007Allowed

St. Xavier''s College of Education Vs State of Bihar and Others

Patna High Court · (2007) 08 PAT CK 0105

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High Courts18 Aug 2007Allowed

Mattel Toys India (P) Ltd. and Others Vs The State of Bihar and Another

Patna High Court · (2008) 2 PLJR 109

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 406, 420
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High Courts18 Aug 2007Allowed

M/s Magadh Advertising Bureau Vs The Bihar State Bridge Construction Corpn. and Others

Patna High Court · (2007) 4 PLJR 581

Bihar Financial Rules — Rule 246(2)Public Works Department Code — Rule 168, 169, 170
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High Courts17 Aug 2007Allowed

Satyendra Yadav @ Satyendra Kumar Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 81

Criminal Procedure Code, 1973 (CrPC) — Section 190, 460, 460(c)Penal Code, 1860 (IPC) — Section 120B, 161, 420Prevention of Corruption Act, 1988 — Section 17, 9
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High Courts17 Aug 2007Dismissed

Ranbir Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 441

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High Courts17 Aug 2007Dismissed

The State of Bihar Vs Khurshid Imam

Patna High Court · (2008) 56 BLJR 42 : (2007) PLJR 525 Supp

Penal Code, 1860 (IPC) — Section 409, 468
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High Courts17 Aug 2007Allowed

Laghu Sinchai Karamchari Sangh, Zila Sakha, Bhagalpur Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 355

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High Courts17 Aug 2007

Bishwanath Kandeliya Vs Devkinandan Khandeliya and Others

Patna High Court · (2007) 4 PLJR 794

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
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High Courts17 Aug 2007Allowed

Mr. Franklin J. Qureshi and Smt. Sarla Veena Lyall and Another Vs The State of Bihar and Another

Patna High Court · (2007) 08 PAT CK 0047

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High Courts17 Aug 2007Dismissed

Dr. Anjan Kumar Vs The State of Bihar

Patna High Court · (2007) 4 PLJR 680

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 177Penal Code, 1860 (IPC) — Section 376
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High Courts17 Aug 2007Allowed

Ram Chandra Prasad Vs Pramod Kumar

Patna High Court · (2008) 1 PLJR 481

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
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