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Patna High Court judgments, 2007

1,700 judgments · page 26 of 85

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High Courts13 Aug 2007Dismissed

Dhanraj Singh Vs The State of Bihar and Another

Patna High Court · (2008) 2 PLJR 71

Criminal Procedure Code, 1973 (CrPC) — Section 116(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 34, 341
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High Courts10 Aug 2007Allowed

Arjun Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 203

Registration Act, 1908 — Section 68, 68A, 68B(2)
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High Courts10 Aug 2007Dismissed

Suresh Kumar Roy and Another Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 148 : (2008) 1 PLJR 27

Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(3), 14(4)
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High Courts10 Aug 2007Dismissed

Map Auto Ltd. Vs Deep Shikha Autos Pvt. Ltd.

Patna High Court · (2007) 08 PAT CK 0104

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High Courts10 Aug 2007Allowed

Rajendra Prasad Gupta Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 138

Criminal Procedure Code, 1973 (CrPC) — Section 239, 251Penal Code, 1860 (IPC) — Section 379, 411
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High Courts10 Aug 2007Dismissed

Mithilesh Kumar Singh Vs The Union of India and Others

Patna High Court · (2007) 4 PLJR 292

Constitution of India, 1950 — Article 226(2)
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High Courts10 Aug 2007Allowed

Tarkeshwar Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 93

Criminal Procedure Code, 1973 (CrPC) — Section 185, 311, 407
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High Courts10 Aug 2007Dismissed

Dr. Vidyanand Sinha Vs State of Bihar and Others

Patna High Court · (2007) 115 FLR 951 : (2007) 4 PLJR 420

Bihar College Service Commission Act, 1976 — Section 2(9)
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High Courts10 Aug 2007Dismissed

Shobha Lal Modi Vs Charu Lata Patel

Patna High Court · (2008) 1 PLJR 615

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High Courts10 Aug 2007Allowed

Sanjeev Kumar Sinha Vs The State of Bihar and Another

Patna High Court · (2007) PLJR 770

Criminal Procedure Code, 1973 (CrPC) — Section 197, 202General Insurance Business (Nationalisation) Act, 1972 — Section 31Penal Code, 1860 (IPC) — Section 323, 379, 504
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High Courts09 Aug 2007Allowed

Om Prakash Yadav Vs The State of Bihar and Others

Patna High Court · (2008) 3 PLJR 251

Forest (Conservation) Act, 1980 — Section 2
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High Courts09 Aug 2007Dismissed

The New India Assurance Company Ltd. and Another Vs Anju Sinha and Others

Patna High Court · (2008) 1 PLJR 597

Motor Vehicles Act, 1988 — Section 173
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High Courts09 Aug 2007Dismissed

Shahnz Bano Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 222

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High Courts09 Aug 2007

Vidyanand Singh Vs State of Bihar

Patna High Court · (2007) PLJR 450

Criminal Procedure Code, 1973 (CrPC) — Section 360
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High Courts09 Aug 2007Dismissed

Rajeev Kumar Agrawal Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 714

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(2)
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High Courts09 Aug 2007Dismissed

Dipak Kumar Singh @ Dipak Kumar Vs The State of Bihar

Patna High Court · (2007) 08 PAT CK 0129

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High Courts09 Aug 2007

Lilawati Kumari Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 380

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High Courts09 Aug 2007

Bipin Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 541

Industrial Disputes Act, 1947 — Section 25F
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High Courts09 Aug 2007Allowed

Chakradhar Das Vs The State of Bihar and Others

Patna High Court · (2007) 2 BLJR 2772 : (2007) 3 PLJR 835

Bihar Pension Rules, 1950 — Rule 43Bihar Service Code, 1952 — Rule 97(3)Civil Services (Classification, Control and Appeal) Rules — Rule 55
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High Courts09 Aug 2007Dismissed

Kumar Binod Singh Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 660

Constitution of India, 1950 — Article 226
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