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Patna High Court judgments, 2007

1,700 judgments · page 28 of 85

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High Courts06 Aug 2007

Laxmi Narayan Mehta @ Laxmi Mehta and Others Vs The State of Bihar and Another

Patna High Court · (2007) PLJR 267

Criminal Procedure Code, 1973 (CrPC) — Section 202, 210, 210(1)Penal Code, 1860 (IPC) — Section 302, 307, 323, 34
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High Courts06 Aug 2007Allowed

Suneeta Kumari Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 207

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 323, 468Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 353, 406, 498A
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High Courts06 Aug 2007Allowed

Kaushal Kumar Vs Ram Kishore Prasad and Another

Patna High Court · (2007) 4 PLJR 361

Hindu Succession Act, 1956 — Section 15
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High Courts06 Aug 2007

Hira Murti Kuwar and Others Vs Anil Kumar Sharma and Others Oriental Insurance Company Ltd. and Others Vs Hiramuni Devi and Others

Patna High Court · (2008) 1 PLJR 49

Motor Vehicles Act, 1988 — Section 163A, 166, 168
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High Courts06 Aug 2007Allowed

Sri Kaushlendra Singh Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 650

Forest (Conservation) Act, 1980 — Section 2
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High Courts06 Aug 2007Allowed

Shyam Kishore Sinha Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 830

Bihar Co-operative Societies Act, 1935 — Section 66(B), 66BConstitution of India, 1950 — Article 14, 20(2)
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High Courts06 Aug 2007Allowed

Abdul Moin Ansari Vs The State of Bihar and Another

Patna High Court · (2007) 08 PAT CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 171(G), 420
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High Courts06 Aug 2007Allowed

Sameer Das and Another Vs Union of India

Patna High Court · (2007) 08 PAT CK 0030

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High Courts06 Aug 2007Allowed

Deepa Sah and Others Vs The State of Bihar

Patna High Court · (2007) PLJR 956

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 313
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High Courts05 Aug 2007

Sameer Das and Another etc. Vs Union of India (UOI)

Patna High Court · (2007) 08 PAT CK 0069

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High Courts03 Aug 2007Dismissed

Md. Abu Tahir Quddusi Vs State of Bihar and Others

Patna High Court · (2007) PLJR 65

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High Courts03 Aug 2007Allowed

Mohammad Mustafa and Another Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 194

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 2(g)Constitution of India, 1950 — Article 226
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High Courts03 Aug 2007Allowed

Dhruva Kumar Singh and Another Vs Anand Kumar Singh and Another

Patna High Court · (2007) 4 PLJR 684

Motor Vehicles Act, 1988 — Section 140, 166
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High Courts03 Aug 2007

Nandlal Prasad and etc. Vs State of Bihar

Patna High Court · (2008) CriLJ 579 : (2007) PLJR 941 Supp

Penal Code, 1860 (IPC) — Section 364, 364A
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High Courts03 Aug 2007Dismissed

Mahendra Badal and Others Vs The Union of India and Others

Patna High Court · (2007) 4 PLJR 212

Regional Rural Banks Act, 1976 — Section 17(1)
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High Courts03 Aug 2007

Sheopujan Singh Vs The State of Bihar and Others

Patna High Court · (2008) 56 BLJR 108

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High Courts03 Aug 2007

Dr. Sachchidanand Dubey Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 205

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High Courts03 Aug 2007Allowed

Suresh Yadav and Others Vs State of Bihar and Others

Patna High Court · (2007) PLJR 273

Bihar Land Reforms Act, 1950 — Section 4(h), 40(1)Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
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High Courts03 Aug 2007Allowed

Nitya Nand Singh Ramanuj Singh Vs The State of Bihar

Patna High Court · (2007) PLJR 758

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts02 Aug 2007Dismissed

Bhola Tamoli and Another Vs The State of Bihar

Patna High Court · (2008) 1 PLJR 382

Penal Code, 1860 (IPC) — Section 395
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