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Patna High Court judgments, 2007

1,700 judgments · page 29 of 85

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High Courts02 Aug 2007

Suresh Kumar Kanth Vs The Union of India and Others

Patna High Court · (2007) PLJR 372

Constitution of India, 1950 — Article 226
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High Courts02 Aug 2007Dismissed

Krishna Nandan Prasad Vs Union of India and Others

Patna High Court · (2007) 4 PLJR 441

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High Courts02 Aug 2007Dismissed

Sri Arun Kumar @ Sri Ramadhar Singh Vs Binod Sharma @ Vijay Singh and Others

Patna High Court · (2007) 4 PLJR 497

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 47 Rule 1
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High Courts02 Aug 2007

Mokhtar Ahmad Khan and Others Vs State of Bihar and Others

Patna High Court · (2008) 3 PLJR 597

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High Courts02 Aug 2007Allowed

Unit Head, National Jute Manufacturers Corpn. Ltd. Vs Saroj Agarwal and Others

Patna High Court · (2007) 08 PAT CK 0086

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High Courts02 Aug 2007Dismissed

Bipin Kumar Jha Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 30

Constitution of India, 1950 — Article 226
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High Courts02 Aug 2007Dismissed

Kali Prasad Vs Ashok Kumar and Another

Patna High Court · (2008) 1 PLJR 36

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6, 8
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High Courts02 Aug 2007Allowed

Chhandrwati Devi Vs State of Bihar

Patna High Court · (2007) 4 PLJR 556

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High Courts02 Aug 2007Allowed

Urmila Devi Vs Vijay Singh @ Vijay Kr. Singh and Others

Patna High Court · (2007) 4 PLJR 578

Motor Vehicles Act, 1988 — Section 140, 166
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High Courts02 Aug 2007Dismissed

Dr. (Mrs.) Geeta Singh Vs The Patna University and Others

Patna High Court · (2007) 4 PLJR 492

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High Courts02 Aug 2007Allowed

Smt. Radhika Devi Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 375

Bihar Stamp (Prevention of Under Valuation of Instruments) Rules, 1995 — Rule 10, 5Stamp Act, 1899 — Section 47A
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High Courts01 Aug 2007Dismissed

Baleshwar Choudhary and Others Vs The State of Bihar

Patna High Court · (2007) PLJR 67

Criminal Procedure Code, 1973 (CrPC) — Section 202Evidence Act, 1872 — Section 113(b)Penal Code, 1860 (IPC) — Section 182, 201, 211, 304B
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High Courts01 Aug 2007Allowed

Nand Kishore Singh and Another Vs The State of Bihar

Patna High Court · (2007) 4 PLJR 215

Essential Commodities Act, 1955 — Section 3, 7
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High Courts01 Aug 2007Allowed

Smt. Akhtari Begum Vs Union of India

Patna High Court · (2008) 1 PLJR 627

Railways Act, 1989 — Section 123(c), 124A, 125
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High Courts01 Aug 2007Allowed

Indian Oil Corporation Ltd. Vs State of Bihar and Others

Patna High Court · (2007) 4 PLJR 328 : (2007) 4 PLJR 209 : (2009) 20 VST 25

Bihar Finance Act, 1981 — Section 16(9), 69
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High Courts31 Jul 2007Dismissed

Keshwar Manjhi Vs The State Bank of India and Others

Patna High Court · (2007) PLJR 286

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High Courts31 Jul 2007Allowed

Sanaullah Khan Vs The State of Bihar

Patna High Court · (2007) 4 PLJR 784

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High Courts31 Jul 2007Dismissed

Anil Yadav @ Bare Yadav and Another Vs The State of Bihar

Patna High Court · (2007) 07 PAT CK 0153

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High Courts31 Jul 2007Allowed

Md. Naseem Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 447

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High Courts31 Jul 2007Dismissed

Ashok Kumar Chaudhary Vs State Bank of India and Others

Patna High Court · (2008) 2 PLJR 463

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