High Courts09 Aug 2007Allowed
Prabodh Raut Vs Bihar State Electricity Board and Others
Patna High Court · (2008) 116 FLR 807 : (2007) 4 PLJR 52
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 27 of 85
High Courts08 Aug 2007Dismissed
Suryadeo Narain Bhagat Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 767
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 401Penal Code, 1860 (IPC) — Section 120B, 304B, 347, 366, 380
High Courts08 Aug 2007
Sita Ram Mahato Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 226
Penal Code, 1860 (IPC) — Section 380, 454
High Courts08 Aug 2007Dismissed
State of Bihar Vs Rudra Narayan Dev and Others
Patna High Court · (2008) 1 ALT(Cri) 27 : (2008) 1 DMC 281 : (2007) PLJR 520 Supp
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts08 Aug 2007Dismissed
Ram Chandra Prasad Keshari Vs Lakshmi Narain Jaiswal (Dead) represented by his Legal Representatives
Patna High Court · (2007) 08 PAT CK 0135
High Courts08 Aug 2007Dismissed
Ritu Raj Vs Central Bank of India and Others
Patna High Court · (2008) 116 FLR 590 : (2008) 2 LLJ 266 : (2007) 4 PLJR 639
High Courts08 Aug 2007Dismissed
Deen Dayal Dubey Vs Baclian Chaubey
Patna High Court · (2007) 08 PAT CK 0101
High Courts08 Aug 2007Allowed
Prannath Gupta and Another Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 193
High Courts08 Aug 2007Dismissed
Jitendra Kumar Vs Veer Kuer Singh University and Others
Patna High Court · (2007) 4 PLJR 339
Constitution of India, 1950 — Article 226
High Courts08 Aug 2007Dismissed
Anil Kumar Srivastava No. 1 and Others Vs The Samastipur Kshetria Gramin Bank and Others
Patna High Court · (2008) 2 PLJR 514
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts08 Aug 2007Dismissed
Deen Dayal Dubey Vs Bachan Chaubey
Patna High Court · (2007) 4 PLJR 665
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 3
High Courts08 Aug 2007Dismissed
Chandrashekhar Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 120
Constitution of India, 1950 — Article 14, 16, 226
High Courts08 Aug 2007Allowed
Dharmendra Kumar @ Babloo Vs State of Bihar
Patna High Court · (2007) 4 PLJR 462
Penal Code, 1860 (IPC) — Section 255, 258, 259, 466
High Courts08 Aug 2007Allowed
Hari Das Ghosh and Others Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341, 406, 504
High Courts07 Aug 2007Allowed
Rabindra Jha Vs Bihar State Electricity Board and Others
Patna High Court · (2007) 4 PLJR 502
High Courts07 Aug 2007Dismissed
Mahendra Yadav and Others Vs State of Bihar
Patna High Court · (2008) 56 BLJR 130 : (2007) PLJR 444 Supp
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts07 Aug 2007Dismissed
Chandu Lal Vs Ajay Kumar Sinha and Others
Patna High Court · (2007) 4 PLJR 411
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 16, 151
High Courts07 Aug 2007Dismissed
Md. Aslam Ansari Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 279
High Courts07 Aug 2007Dismissed
(Dr.) Abhay Kumar Chaudhary Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 426
Government of India Act, 1915 — Section 107, 108
High Courts07 Aug 2007Dismissed
Shanker Singh and Another Vs Anirudh Singh
Patna High Court · (2007) PLJR 269
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 13, 3, 31, 32, 4A