High Courts26 Jul 2007Allowed
Divisional Manager, Oriental Insurance Company Ltd. Vs Smt. Gyanti Devi and Others
Patna High Court · (2007) PLJR 61
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 31 of 85
High Courts26 Jul 2007Allowed
The Divisional Manager, the United India Insurance Company Ltd. and Another Vs Rupkali Devi and Others
Patna High Court · (2007) PLJR 392
Motor Vehicles Act, 1988 — Section 140, 145, 173
High Courts26 Jul 2007Dismissed
Binod Kumar Singh Vs Union of India and Others
Patna High Court · (2007) 4 PLJR 491
High Courts26 Jul 2007Allowed
Prabhanand Kumar Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 264
High Courts26 Jul 2007Dismissed
Bihar State Small Industries Corporation Ltd., Bihar State Pharmaceutical and Chemical Development Corporation Ltd. and Bihar State Agro-Industries Development Corporation Vs State of Bihar
Patna High Court · (2007) 07 PAT CK 0135
High Courts26 Jul 2007Allowed
Ram Sagar Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 476
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2)
High Courts26 Jul 2007Allowed
Diwakar Tiwari and Others Vs Jugal Kishor Tiwari and Others
Patna High Court · (2008) 1 PLJR 141
High Courts26 Jul 2007
Dhrub Kumar Roy and Others Vs Bihar State Co-operative Land Development Bank Ltd. and Others
Patna High Court · (2008) 116 FLR 965 : (2007) 4 PLJR 359
High Courts26 Jul 2007
State of Bihar Vs Jagdish Sharma and Another
Patna High Court · (2007) 07 PAT CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 100Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3
High Courts26 Jul 2007Dismissed
Bihar State Small Industries Corporation Ltd., Bihar State Pharmaceutical and Chemical Development Corporation Ltd. and Bihar State Agro-Industries Development Corporation Vs The State of Bihar
Patna High Court · (2007) 07 PAT CK 0093
High Courts26 Jul 2007Allowed
Sheo Prasad Singh and Others Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 460
Penal Code, 1860 (IPC) — Section 120B, 379, 498A
High Courts26 Jul 2007
Jiwan Paswan and Others Vs State of Bihar
Patna High Court · (2007) CriLJ 4552 : (2008) 3 PLJR 627
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302
High Courts26 Jul 2007Dismissed
Oriental Insurance Company Ltd. Vs Smt. Janak Dulari Devi and Others
Patna High Court · (2008) 3 PLJR 278
Motor Vehicles Act, 1988 — Section 140, 170
High Courts26 Jul 2007Allowed
Bimal Kumar and Another Vs State of Bihar
Patna High Court · (2007) 4 PLJR 483
Penal Code, 1860 (IPC) — Section 304B, 307, 34, 498A
High Courts25 Jul 2007Dismissed
Sita Ram Sah Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 241
High Courts25 Jul 2007Allowed
Sanjay Kumar and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 188
High Courts25 Jul 2007Dismissed
Arun Yadav, Bhupal Yadav and Mukesh Yadav Vs The State of Bihar and Others
Patna High Court · (2008) 1 PLJR 135
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jul 2007Dismissed
Mahesh Prasad Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 329
High Courts25 Jul 2007Allowed
Nand Kishore Roy Vs The Bihar State Housing Board and Others
Patna High Court · (2008) 2 PLJR 675
Constitution of India, 1950 — Article 309
High Courts25 Jul 2007Dismissed
Shiv Dayal Mishra and Others Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 344
Constitution of India, 1950 — Article 16