High Courts22 Jan 2004Dismissed
Navin Singh and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 385 : (2004) 1 PLJR 524
Bihar Stamp (Prevention of under Valuation of Instruments) Rules, 1995 — Rule 5
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 57 of 61
High Courts22 Jan 2004Dismissed
Bihar Co-operative Sugar Factories Federation Limited Vs State of Bihar and Another
Patna High Court · (2004) 1 PLJR 664
High Courts22 Jan 2004Allowed
Suresh Prasad Jaiswal and Another Vs State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0036
High Courts22 Jan 2004
Gulab Sah Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 92
High Courts22 Jan 2004Allowed
Rajbans Singh Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 29
High Courts21 Jan 2004Dismissed
S.K.G. Sugar Limited Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 642
Bihar and Orissa Excise Act, 1915 — Section 22
High Courts21 Jan 2004Allowed
Shailendra Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 142
Constitution of India, 1950 — Article 14
High Courts21 Jan 2004Allowed
Bigan Prajapat Vs State of Bihar
Patna High Court · (2004) 1 BLJR 314
Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 2004
Parmeshwar Paswan Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 389 : (2004) 2 PLJR 389
High Courts21 Jan 2004Dismissed
Rajni Shahi Vs The Union of India (UOI) and Others
Patna High Court · (2004) 01 PAT CK 0041
High Courts21 Jan 2004Allowed
Ram Pravesh Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 806
High Courts21 Jan 2004Allowed
Bishwanath Sharma Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 535
High Courts20 Jan 2004Allowed
The Bihar State Electricity Board and Others Vs Balo Rai and Others
Patna High Court · (2004) 01 PAT CK 0092
High Courts20 Jan 2004
In Re: Contempt Proceeding started against Arun Bhushan Prasad, the Administrator of Patna Municipal Corporation and Arjun Prasad, Section Officer
Patna High Court · (2004) 1 BLJR 388 : (2004) 2 PLJR 317
Contempt of Courts Act, 1971 — Section 14(2)
High Courts20 Jan 2004
In Re: Arun Bhushan Prasad, the Administrator of Patna Municipal Corporation; In Re: Arjun Prasad, Section Officer in CWJC No. 4414 of 2002
Patna High Court · (2004) 1 BLJR 388 : (2004) 2 PLJR 317
Contempt of Courts Act, 1971 — Section 14(2)
High Courts19 Jan 2004Allowed
Ghanshyam Panjiyar Vs State of Bihar
Patna High Court · (2004) 1 BLJR 275
Penal Code, 1860 (IPC) — Section 363, 364
High Courts19 Jan 2004Dismissed
Bipin Prasad Dubey Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 371 : (2004) 1 PLJR 679
High Courts19 Jan 2004Allowed
Nagendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 316 : (2004) 1 PLJR 531
Bihar Panchayat Raj Act, 1947 — Section 44(4)
High Courts19 Jan 2004Dismissed
Bharti Bhawan (P and D) Vs State of Bihar and Others
Patna High Court · (2004) 2 LLJ 920
Industrial Employment (Standing Orders) Act, 1946 — Section 2Payment of Wages Act, 1936 — Section 2
High Courts19 Jan 2004Dismissed
Mahendra Prasad Shahi Vs State of Bihar
Patna High Court · (2004) 3 LLJ 852 : (2004) 2 PLJR 446
Industrial Disputes Act, 1947 — Section 10(4)