High Courts19 Jan 2004
Rajeev Ranjan Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 422
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 58 of 61
High Courts16 Jan 2004Dismissed
Abhiram Jha and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 32
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts16 Jan 2004Allowed
National Insurance Company Limited Vs Bahuri Devi and Others
Patna High Court · (2004) 01 PAT CK 0115
High Courts16 Jan 2004
Abhay Kumar Verma Vs Managing Director, Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2004) 2 PLJR 13
High Courts16 Jan 2004
Union of India and Others Vs Pawan Kumar and Others
Patna High Court · (2005) 3 PLJR 385
High Courts16 Jan 2004Dismissed
Prem Chand Koery and Others Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 276
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts16 Jan 2004
Haribansh Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 282 : (2004) 2 PLJR 10
High Courts16 Jan 2004
Suryadeo Prasad Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 387 : (2004) 3 PLJR 728
Bihar Reorganisation Act, 2000 — Section 75
High Courts16 Jan 2004
Vijay Kumar Jha Vs Sri Hira Lal Singh and Others Sri Hira Lal Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 382
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 42Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 19, 2
High Courts15 Jan 2004Allowed
Jai Prakash Pandey Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 BLJR 287 : (2004) 1 PLJR 617
High Courts15 Jan 2004
I.T.C. Limited and Another Vs State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0054
High Courts15 Jan 2004Allowed
Bihar State Forest Development Corporation Vs Union of India (UOI) and Others
Patna High Court · (2004) 01 PAT CK 0044
High Courts15 Jan 2004Allowed
Deo Construction Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 546
High Courts15 Jan 2004Allowed
Ramashraya Posad Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 423
High Courts14 Jan 2004Dismissed
Shailendra Kumar Kashyap Vs The State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0103
High Courts14 Jan 2004
Jiwan Krishna Tiwari and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 552
Bihar Service Rules, 1952 — Rule 58
High Courts14 Jan 2004Dismissed
Deo Nath Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 540
High Courts14 Jan 2004Dismissed
Ram Binod Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 126
High Courts14 Jan 2004Allowed
Kusheshwar Asthan Purbi Prakhand Matasvajivi Swablambi Sahkari Samiti Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0073
High Courts14 Jan 2004Dismissed
Surajbansh Prasad Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 326 : (2004) 2 PLJR 362