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Patna High Court judgments, 2004

1,217 judgments · page 59 of 61

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High Courts14 Jan 2004Allowed

Swablambi Sahkari Samiti Ltd. Vs State of Bihar and Others

Patna High Court · (2004) 01 PAT CK 0064

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High Courts14 Jan 2004Dismissed

Ramjee Prasad Vs State of Bihar and Others

Patna High Court · (2004) 1 BLJR 349 : (2004) 2 PLJR 248

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High Courts14 Jan 2004

Sidheshwar Pd. Singh and Another Vs Kamla Devi @ Janki Devi and Others

Patna High Court · (2004) 2 PLJR 309

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High Courts14 Jan 2004

Divisional Manager United India Insurance Co. Ltd. Vs Manjool Devi and Others

Patna High Court · (2004) 01 PAT CK 0025

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High Courts14 Jan 2004Allowed

Jai Govind Patel Vs State of Bihar and Others

Patna High Court · AIR 2004 Patna 79 : (2004) 2 PLJR 917 : (2004) 2 PLJR 617

Bihar Tenancy Act, 1885 — Section 89
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High Courts14 Jan 2004

The Bihar State Housing Board and Others Vs Shambhu Nath Singh

Patna High Court · (2004) 3 PLJR 108

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High Courts13 Jan 2004Dismissed

Indradeo Pandit and Another Vs State of Bihar

Patna High Court · (2006) 3 PLJR 239

Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
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High Courts13 Jan 2004Dismissed

The Managing Committee of Madarsa Hanfia Arabic College and Another Vs State of Bihar and Others

Patna High Court · (2004) 1 PLJR 554

Bihar State Madarsa Education Board Act, 1981 — Section 28Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 5
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High Courts13 Jan 2004Dismissed

Janak Prasad Singh Vs Bihar State Electricity Board and Others

Patna High Court · (2004) 01 PAT CK 0060

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High Courts13 Jan 2004Dismissed

Jata Shankar Jha Vs Madhubani Municipality and Others

Patna High Court · (2004) 1 BLJR 437 : (2004) 2 PLJR 789

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High Courts13 Jan 2004

Dr. Raghunath Prasad Vs The State of Bihar and Others

Patna High Court · (2004) 01 PAT CK 0042

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High Courts13 Jan 2004Allowed

Upendra Prasad Yadav Vs The State of Bihar and Others

Patna High Court · (2004) 2 PLJR 208

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 204(4), 468, 473Penal Code, 1860 (IPC) — Section 406
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High Courts13 Jan 2004Allowed

Samshul Sah and Md. Zahid Vs State of Bihar

Patna High Court · (2004) 1 PLJR 652

Penal Code, 1860 (IPC) — Section 34, 364(A), 395
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High Courts12 Jan 2004Allowed

Murlidhar Singh Vs State of Bihar and Others

Patna High Court · (2004) 1 PLJR 534

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High Courts12 Jan 2004Allowed

Sandhya Sah Vs New India Assurance Co. and Others

Patna High Court · AIR 2004 Patna 42 : (2004) 2 PLJR 183

Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 125
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High Courts12 Jan 2004

Mrs. Prabha Lal Vs Commissioner of Income Tax

Patna High Court · (2004) 01 PAT CK 0034

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High Courts10 Jan 2004Dismissed

Bharati Bhawan (P and D) Vs The State of Bihar and Others

Patna High Court · (2004) 2 PLJR 118

Constitution of India, 1950 — Article 254(2)Factories Act, 1948 — Section 2Industrial Employment (Standing Orders) Act, 1946 — Section 2
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High Courts09 Jan 2004Dismissed

Paras Nath Gupta Vs The State of Bihar and Others

Patna High Court · (2004) 2 PLJR 450

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High Courts09 Jan 2004Allowed

Keshwar Manjhi Vs The State Bank of India and Others

Patna High Court · (2004) 2 PLJR 125

State Bank of India (Officers Service) Rules, 1992 — Rule 67, 67(1), 68(2), 68(3), 68(4)
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High Courts09 Jan 2004Dismissed

Bimal Kumar Vs The State of Bihar and Others

Patna High Court · (2004) 3 PLJR 143

Bihar State Agriculture Marketing Board Employees Service Act — Section 16Bihar State Agriculture Marketing Board Employees Service Rules — Rule 162
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