High Courts06 Jan 2004Dismissed
Sarda Devi Vs The Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 234
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 61 of 61
High Courts06 Jan 2004Allowed
Kanhaiya Lal Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 2 PLJR 196
High Courts06 Jan 2004Dismissed
Anuj Kumar Roy Vs The Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 405
High Courts06 Jan 2004Dismissed
Umesh Ram Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 818
Constitution of India, 1950 — Article 226
High Courts05 Jan 2004Dismissed
The Magadh University Vs The State of Bihar and Another
Patna High Court · (2004) 1 PLJR 417
Bihar and Orissa General Clauses Act, 1917 — Section 8
High Courts05 Jan 2004Allowed
Zonal Manager-cum-A.G.M. UCO Bank and Another Vs Golok Bihari Sharan Tewari
Patna High Court · (2004) 01 PAT CK 0110
High Courts05 Jan 2004Allowed
The Magadh University Vs State of Bihar and Another
Patna High Court · (2004) 1 BLJR 201 : (2004) 1 PLJR 417
Bihar State Universities Act, 1976 — Section 67, 81(2)Bihar State Universities Ordinance, 1976 — Section 63(1)
High Courts05 Jan 2004Allowed
Neel Kamal Prakash Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 659
Constitution of India, 1950 — Article 12
High Courts05 Jan 2004
Khurshid Alam Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 663
National Human Rights Commission (Procedure) Regulations, 1994 — Regulation 8(1)
High Courts05 Jan 2004Dismissed
Awadhesh Kumar Upadhyay Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 385
Bihar Intermediate Education Council Act, 1992 — Section 21
High Courts05 Jan 2004Allowed
The Bihar State Forest Development Corporation Vs The Union of India and Others
Patna High Court · (2004) 1 PLJR 624
Bihar Reorganisation Act, 2000 — Section 2(f), 65, 66, 84, 85
High Courts05 Jan 2004Dismissed
Vijay Kumar Gupta Vs Ram Naresh Singh
Patna High Court · (2004) 01 PAT CK 0075
High Courts05 Jan 2004Dismissed
Shri Abhay Chandra Jha Vs Smt. Brijeshwari Devi alias Birji Devi
Patna High Court · (2004) 01 PAT CK 0056
High Courts05 Jan 2004
Most, Sushila Devi and Others Vs Sri. Lakhan Lai Sah and Others
Patna High Court · (2004) 01 PAT CK 0033
High Courts05 Jan 2004Dismissed
Dina Nath Prasad Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 423
High Courts05 Jan 2004
Bihar Agricultural Graduate Service Association and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 398
Assistants of Secretariat and Attached Offices Joint Cadre Act, 1989 — Section 5
High Courts05 Jan 2004Allowed
Smt. Munga Devi Vs Smt. Indrashan Devi
Patna High Court · (2004) 01 PAT CK 0012