High Courts29 Jan 2004
Anand Mohan Vs Md. Anwarul Haque and Others
Patna High Court · (2004) 01 PAT CK 0076
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 56 of 61
High Courts29 Jan 2004Allowed
Saryug Kumar Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 418
High Courts29 Jan 2004Allowed
Ram Vilash Ram and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 379 : (2004) 2 PLJR 149
High Courts29 Jan 2004Dismissed
Ashok Singh Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 582
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 354, 452
High Courts29 Jan 2004Allowed
Uday Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 689
High Courts28 Jan 2004Allowed
Ram Udar Rai Vs Ram Chandra Rai and Another
Patna High Court · (2004) 01 PAT CK 0003
High Courts27 Jan 2004Dismissed
Bihar State + 2 Lecturers Association and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 390 : (2004) 3 PLJR 398
High Courts27 Jan 2004
Rama Nand Pandit Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 384 : (2004) 3 PLJR 181
High Courts27 Jan 2004Dismissed
Md. Ayub Vs State of Bihar and Others
Patna High Court · (2004) 01 PAT CK 0049
High Courts27 Jan 2004
Shankar Sah Vs The State of Bihar and Another
Patna High Court · (2004) 2 PLJR 193
High Courts23 Jan 2004Dismissed
Ashok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 103
Constitution of India, 1950 — Article 19, 21
High Courts23 Jan 2004Allowed
Yaspal Kumar and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 683
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 45B
High Courts23 Jan 2004Allowed
Umesh Chandra Prasad Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 317 : (2004) 4 PLJR 404
High Courts23 Jan 2004
Manoj Kumar Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 778 : (2004) 2 PLJR 106
High Courts23 Jan 2004Allowed
Priyanka Pratap Singh Vs Divisional Manager IBP Co. Ltd. and Others
Patna High Court · (2004) 01 PAT CK 0050
High Courts23 Jan 2004
Durga Hotel Complex Vs Reserve Bank of India and Others State Bank of India Vs Durga Hotel Complex
Patna High Court · (2005) 1 BC 362 : (2004) 1 BLJR 279 : (2004) 2 PLJR 441
Banking Regulation Act, 1949 — Section 19, 35A
High Courts23 Jan 2004Dismissed
Dhananjay Yadav Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 290
High Courts23 Jan 2004
Oriental Insurance Co. Ltd. Vs Jhaman Mian and Others
Patna High Court · (2004) 01 PAT CK 0020
High Courts23 Jan 2004Allowed
Guddu Mian @ Ashrar Ahmad Vs The State of Bihar
Patna High Court · (2004) PLJR 1003
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2004Allowed
Garib Singh Vs The State of Bihar
Patna High Court · (2004) CriLJ 2644 : (2004) 3 PLJR 110
Penal Code, 1860 (IPC) — Section 300