High Courts05 Feb 2004
Jai Muni Pandey Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 750
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 55 of 61
High Courts05 Feb 2004Allowed
Dablu @ Manish Kumar Vs State of Bihar
Patna High Court · (2004) 02 PAT CK 0047
High Courts05 Feb 2004
Ashok Sah and Others Vs State of Bihar
Patna High Court · (2004) 2 DMC 541 : (2004) 3 PLJR 453
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts04 Feb 2004Dismissed
Bijay Kumar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2004) 1 PLJR 714
Constitution of India, 1950 — Article 226
High Courts04 Feb 2004Allowed
Shyamdeo Prasad Verma and Others Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 373
High Courts04 Feb 2004Dismissed
Paramhansh Choudhary @ Paramhash Yadav Vs State of Bihar
Patna High Court · (2004) 1 BLJR 504 : (2004) 2 PLJR 68
Penal Code, 1860 (IPC) — Section 376
High Courts04 Feb 2004Dismissed
Dhora Bhagat Vs State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0054
High Courts04 Feb 2004
Nagendra Prasad Vs State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0053
High Courts04 Feb 2004
Lalu @ Lalan Ray and Another Vs The State of Bihar and Others
Patna High Court · (2004) CriLJ 1651 : (2004) 2 PLJR 322 : (2004) 3 RCR(Criminal) 255
Arms Act, 1959 — Section 17
High Courts04 Feb 2004
Dhanpat Prasad Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 80 : (2005) 1 CTLJ 82 : (2010) 2 PLJR 240 : (2004) 1 PLJR 696
Constitution of India, 1950 — Article 14, 299
High Courts04 Feb 2004Dismissed
Yogendra Prasad Jayaswal Vs Administrator Patna Municipal Corporation and Another
Patna High Court · (2004) 1 BLJR 580 : (2004) 2 PLJR 517
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Feb 2004Allowed
Sudhir Mahto, Mithilesh Mahto and Bhola Mahto Vs The State of Bihar
Patna High Court · (2004) 2 RCR(Civil) 508
High Courts04 Feb 2004Allowed
Arjun Mistry Vs Rajendra Prasad Vishwakarma Rajendra Prasad Vishwakarma Vs Om Prakash Vishwakarma
Patna High Court · (2004) 2 PLJR 239
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 21 Rule 97
High Courts03 Feb 2004Allowed
Awadesh Prasad Yadav Ors. Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 689
High Courts03 Feb 2004
Kameshwar Singh Vs Bihar School Examination Board and Others
Patna High Court · (2004) 2 PLJR 233
High Courts03 Feb 2004Allowed
Raghunath Jha Raja Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 805
High Courts03 Feb 2004Allowed
Dhanjay Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 372 : (2004) 2 PLJR 218
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts03 Feb 2004Dismissed
Ram Tawekya Sharma Vs State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0033
High Courts30 Jan 2004
Ganesh Manjhi and Others Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 269
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120(B), 141, 149, 302
High Courts29 Jan 2004
Nand Kishore Ojha and Justice and Human Rights Forum St. Xavier''s Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 939