High Courts16 Feb 2004Allowed
Jai Lal Yadav and Another Vs State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0070
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 53 of 61
High Courts16 Feb 2004Allowed
Ram Chandra Prasad Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 655 : (2004) 101 FLR 1228 : (2004) 2 PLJR 200
Bihar Pension Rules, 1950 — Rule 43
High Courts16 Feb 2004
Satyendra Kumar Manjhi and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 814 : (2004) 2 PLJR 781 : (2004) 2 PLJR 761
High Courts16 Feb 2004Allowed
Awadhesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 161
Bihar Service Code, 1952 — Rule 24
High Courts13 Feb 2004Dismissed
Raj Kumar Yadav and Dinesh Chaudhary @ Ledha Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 680
Penal Code, 1860 (IPC) — Section 34, 376(2), 377
High Courts13 Feb 2004Allowed
Parmeshwar Pd. Sah and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 414
High Courts13 Feb 2004Dismissed
Bikrama Thakur and Others Vs State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0042
High Courts13 Feb 2004
Dr. Chandrika Prasad Yadav Vs Union of India(UOI) and Others
Patna High Court · (2004) 1 BLJR 633
Constitution of India, 1950 — Article 49, 51A
High Courts12 Feb 2004Dismissed
Smt. Hemlata and Others Vs The State of Bihar and Others
Patna High Court · (2004) 02 PAT CK 0104
High Courts12 Feb 2004Dismissed
Ram Baran Yadav @ Gope Vs The State of Bihar
Patna High Court · (2004) 02 PAT CK 0095
High Courts12 Feb 2004Allowed
Hit Narain Kapri Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 262
High Courts12 Feb 2004
John. Seraphin Vs State Bank of India and Others
Patna High Court · (2004) 1 BLJR 592 : (2004) 101 FLR 979 : (2004) 3 LLJ 150 : (2005) 1 PLJR 354 : (2004) 2 PLJR 102
High Courts12 Feb 2004Allowed
Rajdhani Arms Ammunition Dealer Vs State of Bihar and Others
Patna High Court · (2004) CriLJ 1722 : (2004) 2 PLJR 318
Arms Act, 1959 — Section 17
High Courts12 Feb 2004Dismissed
Bikrama Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 265
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 21, 3, 3(a)(ii)Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 34, 39
High Courts12 Feb 2004
Ram Vinod Roy and Another Vs Mostt. Ram Sumari Devi and Others
Patna High Court · (2004) 02 PAT CK 0014
High Courts11 Feb 2004Allowed
Jitendra Rai Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 276
High Courts11 Feb 2004Dismissed
Rama Das @ Rama Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 308
Penal Code, 1860 (IPC) — Section 395
High Courts11 Feb 2004Dismissed
Shree Baidyanath Ayurved Bhawan Ltd. Vs State of Bihar and Others
Patna High Court · (2005) 1 LLJ 41 : (2004) 2 PLJR 181
Industrial Disputes Act, 1947 — Section 36(4)
High Courts11 Feb 2004
Bihar Vyavsayik Sangharsh Morcha and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 695
Constitution of India, 1950 — Article 19, 20
High Courts10 Feb 2004Dismissed
Santlal Yadav Vs State of Bihar
Patna High Court · (2005) 1 PLJR 239
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302