High Courts31 Aug 2004Dismissed
Prabha Shankar Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 4 PLJR 353
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 20 of 61
High Courts31 Aug 2004Allowed
Lalmati Devi Vs State of Bihar and Others
Patna High Court · (2005) 104 FLR 200 : (2004) 4 PLJR 293
High Courts31 Aug 2004Dismissed
Smt. Sita Devi Vs Chairman, United India Insurance Co. Ltd. and Others
Patna High Court · (2005) 1 PLJR 114
High Courts30 Aug 2004
Gautam Budha Dental Institute Bodh Gaya Vs State and Others
Patna High Court · (2004) 4 PLJR 585
High Courts30 Aug 2004
Sabitri Devi Vs The State of Bihar and Others
Patna High Court · (2005) 3 PLJR 616
High Courts27 Aug 2004Dismissed
Sri Suraj Kumar Upadhyay Vs The Chairman, Bhojpur Rohtas Gramin Bank and Another
Patna High Court · (2004) 4 PLJR 382
High Courts27 Aug 2004Dismissed
Umakant Mandal Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 648
High Courts27 Aug 2004
Narayan Singh and Others Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 253
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Aug 2004Allowed
Syed Zaki Imam Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 287
High Courts27 Aug 2004
Nagendra Prasad Lal Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 704
High Courts26 Aug 2004
Parmeshwar Dayal Verma Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 159
High Courts26 Aug 2004Allowed
Nand Kishore Sharma Vs Lal Babu Sharma and Others
Patna High Court · (2004) 08 PAT CK 0057
High Courts26 Aug 2004Dismissed
Dr. Vinod Pd. Singh and Another Vs Chancellor of the University and Others
Patna High Court · (2004) 08 PAT CK 0027
High Courts26 Aug 2004Dismissed
Gorakh Nath Singh Vs Bank of India and Others
Patna High Court · (2004) 08 PAT CK 0011
High Courts26 Aug 2004
Binod Kumar Jha and Others Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 270
High Courts25 Aug 2004
Binay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 371
High Courts25 Aug 2004Allowed
Kameshwar Mishra Vs The Bihar State Electricity Board and Others
Patna High Court · (2004) 4 PLJR 170
High Courts25 Aug 2004
Prithbi Kamant and Others Vs Mostt. Khikhari and Others
Patna High Court · (2004) 08 PAT CK 0082
High Courts25 Aug 2004Dismissed
Hira Prasad Yadav Vs State of Bihar and Others
Patna High Court · (2004) 08 PAT CK 0061
High Courts25 Aug 2004Dismissed
Anil Kumar Saha Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 27 : (2004) 2 BLJR 1517 : (2004) 4 PLJR 201
Bihar Agricultural Produce Markets Act, 1960 — Section 13Bihar Agricultural Produce Markets Rules, 1975 — Rule 4