High Courts09 Sept 2004
Rama Sundar Giri and Others Vs State of Bihar
Patna High Court · (2005) 2 PLJR 311
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 302
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 18 of 61
High Courts08 Sept 2004Allowed
Umesh Sahni Vs State of Bihar
Patna High Court · (2004) 4 PLJR 636
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 324
High Courts08 Sept 2004Dismissed
Sri Dinesh Rajak Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 376
High Courts08 Sept 2004Dismissed
Babu Lal Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 374
High Courts08 Sept 2004
Basudeo Yadav and Others Vs The State of Bihar
Patna High Court · (2004) PLJR 852
Penal Code, 1860 (IPC) — Section 120B, 149, 201, 302, 34
High Courts08 Sept 2004Dismissed
Triloki Sharan Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 402
High Courts08 Sept 2004Dismissed
Deepak Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 589
Criminal Procedure Code, 1973 (CrPC) — Section 437(2)Penal Code, 1860 (IPC) — Section 201, 302, 306, 34
High Courts08 Sept 2004
Babulal Mahto Vs The Bihar State Electricity Board
Patna High Court · (2004) 3 BLJR 1833 : (2005) 104 FLR 1040 : (2004) 4 PLJR 327
Bihar Pension Rules, 1950 — Rule 139
High Courts08 Sept 2004
Takshila Educational Society Vs DIT (Investigation)
Patna High Court · (2004) 09 PAT CK 0100
High Courts08 Sept 2004Allowed
Md. Shabbiruddin and Another Vs State of Bihar and Another
Patna High Court · (2004) 3 BLJR 2065 : (2004) 4 PLJR 334
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Sept 2004
Takshila Educational Society Vs Director of Income Tax (Investigation) and Others
Patna High Court · (2004) 09 PAT CK 0084
High Courts08 Sept 2004Allowed
Shiv Kumar Jalan and Others Vs State of Bihar and Another
Patna High Court · (2004) 09 PAT CK 0080
High Courts08 Sept 2004
Rakesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2075 : (2006) 1 PLJR 496
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts08 Sept 2004Allowed
Sanjay Suchanti and Another Vs State of Bihar and Another
Patna High Court · (2004) CriLJ 4434 : (2004) 4 PLJR 222
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Sept 2004Allowed
Manita Devi Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 790
Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 498A
High Courts06 Sept 2004
Upendra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 77
Constitution of India, 1950 — Article 226, 227, 309
High Courts06 Sept 2004
Braj Nandan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 706
Constitution of India, 1950 — Article 309
High Courts06 Sept 2004Allowed
Narayan Yadav and Another Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 400
High Courts06 Sept 2004Dismissed
Manjula Kumari Vs Dr. Sunil Kumar Jha and Others
Patna High Court · (2005) 2 JCR 60 : (2004) 4 PLJR 457
Bihar College Service Commission Act, 1976 — Section 2, 2(10), 2(9)