High Courts10 Sept 2004

Neel Kamal Singh Vs The State of Bihar

Patna High Court · (2004) 4 PLJR 723

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 173(8), 323, 34, 498A