High Courts10 Sept 2004
Ganga Sagar Chaube Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 71
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 17 of 61
High Courts10 Sept 2004Dismissed
Dilip Kumar Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 332
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2(g), 319, 351Essential Commodities Act, 1955 — Section 7
High Courts10 Sept 2004
Kanhaiya Lal Pandey Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 378
High Courts10 Sept 2004Allowed
Vijay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 547
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35Constitution of India, 1950 — Article 14, 16(1)
High Courts10 Sept 2004Dismissed
Sumitra Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 714
Constitution of India, 1950 — Article 226
High Courts10 Sept 2004Dismissed
Pappu Rai and Another Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 296
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 33
High Courts10 Sept 2004Allowed
Shiv Kumar Poddar Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 383
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 332
High Courts10 Sept 2004Allowed
Vijay Laxmi Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 464
High Courts10 Sept 2004
Abdul Aziz Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 818
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b)(ii), 317Penal Code, 1860 (IPC) — Section 120B, 147, 197, 199, 200
High Courts10 Sept 2004Allowed
Dr. G.N. Singh Vs The Bihar State Financial Corporation and Others
Patna High Court · (2004) 4 PLJR 433
High Courts09 Sept 2004Allowed
Krishnadeo Singh Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 381
High Courts09 Sept 2004
Surendra Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 88
High Courts09 Sept 2004Allowed
Anil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 294
High Courts09 Sept 2004
Prof. Kedar Nath Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 522
Bihar State Universities Act, 1976 — Section 37
High Courts09 Sept 2004Allowed
Veena Kumari Vs Srikant @ Sanjay
Patna High Court · (2005) 1 DMC 796 : (2005) 1 JCR 324
Hindu Marriage Act, 1955 — Section 24
High Courts09 Sept 2004Allowed
Ram Ekbal Rai Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 450
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Sept 2004Dismissed
Chandra Deo Bind and Another Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 553
High Courts09 Sept 2004
Krishna Kishore Sinha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 655
High Courts09 Sept 2004Dismissed
Sajida Khatoon Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 341
High Courts09 Sept 2004Dismissed
Dr. Anzar Hassan Ibrahimi Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 515
Constitution of India, 1950 — Article 226