High Courts06 Sept 2004Allowed
Yogendra Prasad Singh and Another Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1823 : (2004) 4 PLJR 448
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 19 of 61
High Courts06 Sept 2004Allowed
Zarina Khatoon Vs State of Bihar and Others
Patna High Court · (2005) 1 DMC 854 : (2004) 4 PLJR 242
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 379, 498, 498A
High Courts06 Sept 2004
Mr. Aun Mohammad Vs State of Bihar and Others
Patna High Court · (2004) 09 PAT CK 0083
High Courts06 Sept 2004Allowed
Daya Shanker Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 329
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 137, 138, 139
High Courts03 Sept 2004Dismissed
The State of Bihar and Others Vs M/s Lachhman Wire Industries Ltd., Dighaghat
Patna High Court · (2004) 4 PLJR 541
High Courts03 Sept 2004Allowed
Rajib Lochan Jha Vs The State of Bihar and Others
Patna High Court · (2004) 09 PAT CK 0123
High Courts03 Sept 2004Dismissed
Sikandar Singh and Others Vs State of Bihar
Patna High Court · (2004) 09 PAT CK 0108
High Courts03 Sept 2004Dismissed
Radhe Shyam Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1831
High Courts03 Sept 2004Dismissed
Dr. Vijayee Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1836
Patna University Act, 1976 — Section 35
High Courts03 Sept 2004
Bishwanath Sah and Another Vs Sukhli Devi and Another
Patna High Court · (2004) 4 PLJR 372
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 3, Order 9 Rule 4, 115
High Courts03 Sept 2004Allowed
Sri Nandelal Yadav Vs The State of Bihar
Patna High Court · (2004) 3 BLJR 1864 : (2004) 4 PLJR 398
High Courts03 Sept 2004
Abdul Gaffar Ansari and Others Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 808
High Courts02 Sept 2004Dismissed
Prof. Ramesh Kumar Vs Smt. Babita Kumari
Patna High Court · (2004) 3 BLJR 1825 : (2004) 4 PLJR 408
Hindu Marriage Act, 1955 — Section 13, 24
High Courts02 Sept 2004Allowed
Sheoji Ram Vs State of Bihar and Others
Patna High Court · (2004) 09 PAT CK 0103
High Courts02 Sept 2004
Nasco Steel Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 20 : (2004) 4 PLJR 470 : (2005) 2 RCR(Civil) 618 : (2005) 2 RCR(Civil) 460 : (2005) 98 RD 101 : (2005) 1 RD 101
Stamp Act, 1899 — Section 27, 40(1), 47A, 64
High Courts01 Sept 2004
Smt. Phoolmanti Devi and Others Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 11 : (2004) 3 BLJR 1829 : (2005) 2 JCR 62 : (2004) 4 PLJR 379
Bihar Panchayat Raj Act, 1947 — Section 44(4)
High Courts01 Sept 2004Allowed
Raj Kumar Vs Bihar State Election Commission and Others
Patna High Court · (2004) 4 PLJR 225
High Courts01 Sept 2004Dismissed
Chandra Shekhar Mishra Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2006) 1 PLJR 287
High Courts01 Sept 2004
Satyendra Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 605
High Courts31 Aug 2004
Dr. Daya Nand Singh and Others Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 628