High Courts25 Aug 2004
Ajit Yadav Vs State of Bihar
Patna High Court · (2005) 1 ALT(Cri) 7 : (2004) 3 BLJR 2048 : (2004) 3 PLJR 836
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 21 of 61
High Courts25 Aug 2004
Dinesh Chaudhary and Others Vs The State of Bihar
Patna High Court · (2004) CriLJ 4360
Penal Code, 1860 (IPC) — Section 380, 436
High Courts25 Aug 2004Allowed
Chandra Kala Devi Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 320
High Courts25 Aug 2004Dismissed
Ram Chandra Tanti Vs State and Others
Patna High Court · (2005) 1 PLJR 113
High Courts25 Aug 2004
Sri Ram Prasad Jha Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 4 PLJR 282
High Courts23 Aug 2004Allowed
Laxman Kr. Mandal Vs State and Others
Patna High Court · (2004) 4 PLJR 580
High Courts23 Aug 2004
Yogendra Jamadar Vs State of Bihar
Patna High Court · (2004) 4 PLJR 157
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 447
High Courts23 Aug 2004Dismissed
Regional Sales Manager, Coal India Limited Vs General Manager District Industries Centre and Others
Patna High Court · (2004) 3 BLJR 1699 : (2004) 4 PLJR 219
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts23 Aug 2004
Ashok Kumar Prasad Vs Subidh Kumar Jain @ Subodh Kumar Jain and Another
Patna High Court · (2004) 2 BLJR 1526 : (2004) 4 PLJR 204
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Aug 2004Dismissed
Bhagwat Singh and Others Vs State of Bihar
Patna High Court · (2005) 1 ALT(Cri) 7 : (2004) 3 BLJR 2175 : (2004) 4 PLJR 313
Penal Code, 1860 (IPC) — Section 109, 147, 149, 302, 323
High Courts23 Aug 2004Dismissed
Shambhu Hazara and Others Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 662
Criminal Procedure Code, 1973 (CrPC) — Section 144, 313Penal Code, 1860 (IPC) — Section 149, 201, 302, 307, 323
High Courts20 Aug 2004
Matru Kumar Yadav @ Matar Yadav @ Mantu Kumar Yadav and Another Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 109, 120B, 149, 302, 307
High Courts20 Aug 2004Dismissed
Khurshid Alam Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 182
Bihar Panchayat Raj Act, 1947 — Section 44, 44(3)
High Courts20 Aug 2004Allowed
Patna Offset Press Vs Employees'' State Insurance Corporation and Others
Patna High Court · (2005) 104 FLR 198 : (2005) 1 LLJ 1015 : (2004) 4 PLJR 337
Employees State Insurance Act, 1948 — Section 93A
High Courts19 Aug 2004Allowed
Surya Nath Mishra Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2004) 4 PLJR 173
High Courts19 Aug 2004Dismissed
M/s Sanjay Ice and Cold Storage Private Limted and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 164
State Financial Corporations Act, 1951 — Section 29, 30
High Courts19 Aug 2004Allowed
Ahmadi Khatoon and Another Vs Mohammad Taslim and Others
Patna High Court · (2004) 3 BLJR 1679 : (2004) 4 PLJR 193
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts19 Aug 2004Allowed
Sarwan Kumar Rai Vs Bhuneshwar Mandal and Others
Patna High Court · (2006) ACJ 1114
High Courts19 Aug 2004Allowed
Md. Quasim Ansari Vs State of Bihar and Another
Patna High Court · (2005) 1 PLJR 526
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 10, 13, 13(1)(e), 13(2), 15
High Courts19 Aug 2004Allowed
The Chancellor, Universities of Bihar and Another Vs Dr. Manju Rani Sinha and Others
Patna High Court · (2004) 4 PLJR 290
Patna University Act, 1976 — Section 10(4)