High Courts19 Aug 2004
Mostt. Nathia Vs Patna Municipal Corporation and Others
Patna High Court · (2006) 1 PLJR 433
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 22 of 61
High Courts19 Aug 2004Dismissed
Sita Devi and Others Vs Sita Devi alias Bhuneshwari Devi and Others
Patna High Court · (2004) 08 PAT CK 0018
High Courts19 Aug 2004
Raj Narayan Singh and Others Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 227
Criminal Procedure Code, 1973 (CrPC) — Section 319, 437, 438
High Courts19 Aug 2004Allowed
Tarkeshwar Pathak Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 387
High Courts18 Aug 2004Allowed
Arun Kumar Singh @ Arun Singh and Another Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 195
Bihar Panchayat Raj Act, 1993 — Section 44(3), 44(6)
High Courts18 Aug 2004Allowed
Edara Al-Nishat Muslemeen Education Society and Another Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 211
Constitution of India, 1950 — Article 30
High Courts17 Aug 2004Dismissed
Chandeshwar Bind Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 699
Penal Code, 1860 (IPC) — Section 304, 392, 397
High Courts17 Aug 2004Dismissed
Rana Satya Narayan Singh Vs State of Bihar
Patna High Court · (2004) 4 PLJR 388
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 300
High Courts17 Aug 2004
Smt. Bachchi Devi Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 825
Bihar Pension Rules, 1950 — Rule 43
High Courts17 Aug 2004Allowed
Dilip Kumar Sinha and Others Vs Jadubir Prasad and Others
Patna High Court · (2004) 2 BLJR 1581
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts17 Aug 2004Dismissed
Shiv Nath Singh Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1575 : (2004) 3 PLJR 815
High Courts17 Aug 2004Dismissed
Smt. Sulochana Verma Vs Sri Ram Chandra Prasad
Patna High Court · (2004) 3 BLJR 1681 : (2004) 4 PLJR 208
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts17 Aug 2004Allowed
Ravi Shankar Pandey alias Nata Pandey Vs State of Bihar and Others
Patna High Court · (2004) 08 PAT CK 0051
High Courts17 Aug 2004Allowed
Salil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 136
High Courts17 Aug 2004Allowed
Kanhaiya Yadav and Others Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 696
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts16 Aug 2004
Bal Krishna Sahay Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 288
High Courts13 Aug 2004
Shashidhar Singh Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 311
High Courts13 Aug 2004Allowed
Hari Kishore Pandey Vs Rajendra Agricultural University and Others
Patna High Court · (2004) 2 BLJR 1520 : (2005) 3 PLJR 371
High Courts13 Aug 2004
Bal Kishun Dangal Vs State of Bihar
Patna High Court · (2004) CriLJ 4735
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 21
High Courts13 Aug 2004
Bhupendra Singh Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 647