High Courts09 Aug 2004Dismissed
Sanjay Kumar Vs State of Bihar
Patna High Court · (2004) 4 PLJR 226
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 24 of 61
High Courts06 Aug 2004Allowed
Amit Prakash and Another Vs State of Bihar and Another
Patna High Court · (2004) 08 PAT CK 0043
High Courts06 Aug 2004
Lalmati Devi @ Lalti Devi Vs The Chief Executive Officer, Gaya M.C. and Another
Patna High Court · (2004) 4 PLJR 453
High Courts05 Aug 2004
Dr. Raj Narain Dwivedi Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 634
High Courts05 Aug 2004Dismissed
Surendra Paswan Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 587
High Courts05 Aug 2004Allowed
P.K. Indira Kurup Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1511 : (2006) 108 FLR 497 : (2005) 4 PLJR 660
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts05 Aug 2004Allowed
Chhotan Manjhi Vs State of Bihar
Patna High Court · (2004) 3 BLJR 2050 : (2005) 1 PLJR 137
Penal Code, 1860 (IPC) — Section 395
High Courts04 Aug 2004Allowed
K.K. Leekha Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 210
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Essential Commodities Act, 1955 — Section 10(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Aug 2004Allowed
Baliram Pandey Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1561 : (2004) 4 PLJR 5
High Courts04 Aug 2004Allowed
Muneshwar Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1551 : (2004) 3 PLJR 708
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts04 Aug 2004Allowed
Vimal Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1572 : (2004) 4 PLJR 93
High Courts04 Aug 2004Allowed
Chandrashekhar Ojha Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 336
High Courts04 Aug 2004Dismissed
Dr. Sachchidanand Singh alias Sachidanand Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2004) 08 PAT CK 0032
High Courts04 Aug 2004
Amrit Rai Sharma and Others Vs Arun Kumar Sinha and Others
Patna High Court · (2004) 4 PLJR 717
High Courts04 Aug 2004Allowed
Janakdhari Prasad Vs The State Election Commission
Patna High Court · AIR 2004 Patna 133 : (2004) 2 BLJR 1505 : (2004) 3 PLJR 729
Bihar Panchayat Election Rules, 1959 — Rule 122Bihar Panchayat Raj Act, 1947 — Section 139(1)
High Courts04 Aug 2004Allowed
Sitaram Singh and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1587 : (2004) 4 PLJR 168
Bihar Panchayat Raj Act, 1947 — Section 44(4)
High Courts03 Aug 2004Dismissed
Life Insurance Corporation of India and Others Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 191
Life Insurance Corporation Act, 1956 — Section 2(oo), 43(2)(oo), 48, 48(2)(oo), 48(2C)
High Courts03 Aug 2004Allowed
Lodipur Shramik Swawlambi Sahkari Samiti Limited Vs The State of Bihar and Others
Patna High Court · (2004) 08 PAT CK 0075
High Courts03 Aug 2004Dismissed
Shiva Shankar Choudhary Vs State of Bihar
Patna High Court · (2005) CriLJ 838 : (2004) 4 PLJR 284
Essential Commodities Act, 1955 — Section 7
High Courts03 Aug 2004Allowed
Rajendra Kumar Goenka Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 409, 420, 467