High Courts03 Aug 2004
The Branch Manager, The New India Assurance Company Ltd. and Another Vs Pinky Kumari and Others
Patna High Court · (2004) 4 PLJR 619
Motor Vehicles Act, 1988 — Schedule 2
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 25 of 61
High Courts03 Aug 2004Dismissed
Menhdi Mian Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 95
High Courts02 Aug 2004Allowed
Shailendra Kumar Singh ''Tarkar'' @ Shailendra Singh Tarkar Vs The State of Bihar and Another
Patna High Court · (2004) 4 PLJR 171
Penal Code, 1860 (IPC) — Section 120(B), 320, 323, 467, 468
High Courts02 Aug 2004
Surendra Paswan and Others Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 596
High Courts02 Aug 2004Dismissed
Sudhir Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 821
High Courts02 Aug 2004
Md. Manzer Ouasmi and Others Vs Bihar School Examination Board and Another
Patna High Court · (2004) 3 PLJR 824
Bihar School Examination Board Regulations, 1964 — Regulation 19
High Courts02 Aug 2004Allowed
Kunti Devi and Others Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 818
Constitution of India, 1950 — Article 226
High Courts02 Aug 2004Allowed
Pranav Chaterjee Mahavidyalaya Vs The Regional Provident Fund Commissioner and Others
Patna High Court · (2004) 2 BLJR 1583 : (2005) 1 LLJ 216 : (2006) 1 PLJR 130 : (2004) 4 PLJR 432
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts02 Aug 2004Dismissed
Vijay Sen Singh Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 161
High Courts02 Aug 2004Dismissed
Smt. Renuka Palit and Others Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 158
Constitution of India, 1950 — Article 243T, 243T(4)
High Courts02 Aug 2004Allowed
Suresh Chandra Gupta and Another Vs The B.R. Ambedkar Bihar University and Others
Patna High Court · (2004) 4 PLJR 220
High Courts02 Aug 2004Allowed
Mumtaz Ahmed Vs The State of Bihar and Others
Patna High Court · (2004) 3 BLJR 1692
High Courts02 Aug 2004Allowed
Parmanand Singh and Others Vs State of Bihar
Patna High Court · (2005) 1 ALT(Cri) 9 : (2004) CriLJ 4430 : (2005) 106 FLR 44 : (2004) 4 PLJR 692
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 324
High Courts02 Aug 2004
Rashmi Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 2005 Patna 35a : (2004) 3 PLJR 814
Constitution of India, 1950 — Article 226
High Courts02 Aug 2004Allowed
Gopal Kumar and Others Vs Bihar School Examination Board and Others
Patna High Court · (2004) 4 PLJR 125
High Courts02 Aug 2004
Indu Prakash Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 771
High Courts29 Jul 2004Dismissed
Shankar Prasad Vs Tne State of Bihar and Others
Patna High Court · (2005) 4 PLJR 770
High Courts29 Jul 2004Allowed
Dwarika Nath Pahari and Others Vs Ganga Bishun Pahari
Patna High Court · (2004) 07 PAT CK 0101
High Courts29 Jul 2004Dismissed
Madhu Mangal Tiwary Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1497 : (2004) 3 PLJR 716
Bihar Pension Rules, 1950 — Rule 58
High Courts29 Jul 2004Allowed
Dumraon Properties and Enterprises (P) Ltd. Vs Bihari Lal Gupta and Others
Patna High Court · (2004) 07 PAT CK 0046