High Courts29 Jul 2004
Shri Madan Mohan Sahay Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 603
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 26 of 61
High Courts28 Jul 2004Dismissed
Malti Gupta Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 675
Bihar Panchayat Raj Act, 1947 — Section 68(4)
High Courts28 Jul 2004Dismissed
Urmila Devi Vs The State of Bihar and Another
Patna High Court · (2005) 4 PLJR 655
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2004
Anant Cold Storage and Allied Industries Vs State of Bihar and Others
Patna High Court · (2006) 1 BC 445 : (2005) 123 CompCas 365 : (2005) 63 SCL 505
Constitution of India, 1950 — Article 226
High Courts28 Jul 2004Allowed
Shambhu Kumar Sao @ Shambhu Sah @ Shambhu Kumar Vs State of Bihar
Patna High Court · (2005) 1 DMC 133 : (2004) 3 PLJR 810
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 498A
High Courts28 Jul 2004Dismissed
Kiran Devi Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 699
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts27 Jul 2004
Mustaque Ahmad Vs State of Bihar and Others
Patna High Court · (2005) 104 FLR 567 : (2004) 4 PLJR 366
High Courts27 Jul 2004Dismissed
Chunchun Mandal Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1445
High Courts27 Jul 2004Dismissed
Upendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1437
High Courts27 Jul 2004Allowed
Punyadeo Sharma and Others Vs The Additional Member, Board of Revenue and Others
Patna High Court · (2004) 07 PAT CK 0054
High Courts27 Jul 2004Dismissed
Mahabir Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 121
High Courts26 Jul 2004Allowed
Narayan Prasad Sultania Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 113
Essential Commodities Act, 1955 — Section 7
High Courts26 Jul 2004Dismissed
Smt. Bela Poddar and Another Vs State of Bihar and Another
Patna High Court · (2004) 07 PAT CK 0106
High Courts26 Jul 2004
Kumar Chandra Kant Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 BLJR 2421 : (2004) 4 PLJR 48
High Courts26 Jul 2004Allowed
Chandrapal Singh Vs State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0074
High Courts26 Jul 2004Allowed
Sitaram Mistry Vs State of Bihar and Others
Patna High Court · (2004) 52 BLJR 2367 : (2005) 105 FLR 211 : (2004) 4 PLJR 46
High Courts26 Jul 2004
Jayant Dang and Another Vs The State of Bihar and Another
Patna High Court · (2004) 07 PAT CK 0034
High Courts23 Jul 2004
The Oriental Insurance Company Ltd. Vs Smt. Photo Devi and Others
Patna High Court · (2004) 07 PAT CK 0104
High Courts23 Jul 2004Allowed
Renu Devi Vs Director Central Reserve Police Force, Directorate and Others
Patna High Court · (2004) 2 BLJR 1504 : (2004) 3 PLJR 740
High Courts23 Jul 2004
Oriental Insurance Co. Ltd. Vs Photo Devi and Others
Patna High Court · (2004) 07 PAT CK 0083