High Courts21 Jul 2004Dismissed
Mukund Yadav and Another Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 55
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 294Evidence Act, 1872 — Section 47
COURT ARCHIVE
Patna High Court judgments, 2004
1,217 judgments · page 28 of 61
High Courts21 Jul 2004Allowed
Prasad Construction and Another Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0028
High Courts21 Jul 2004
Damodar Mahto Vs The State of Bihar and Others The State of Bihar Vs Ramdeo Mahto and Others
Patna High Court · (2004) 4 PLJR 608
Penal Code, 1860 (IPC) — Section 141, 144, 148, 149, 302
High Courts20 Jul 2004Allowed
Bujhawan Ram Vs State of Bihar
Patna High Court · (2004) PLJR 844
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts20 Jul 2004Dismissed
Ram Janam Singh Vs The State of Bihar
Patna High Court · (2004) 4 PLJR 97
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2004
Birendra Kumar Vs State of Bihar and Others
Patna High Court · (2004) 4 PLJR 622
High Courts20 Jul 2004Allowed
Shailendra Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1434 : (2004) 3 PLJR 687
High Courts20 Jul 2004Allowed
Dharmendra Kumar Tiwari Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 690
High Courts20 Jul 2004Allowed
Sri Arbind Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 117
Constitution of India, 1950 — Article 22, 24Criminal Procedure Code, 1973 (CrPC) — Section 167, 92Evidence Act, 1872 — Section 123, 124
High Courts20 Jul 2004
Dr. Binod Kumar Jha Vs The Bihar State Electricity Board and Others
Patna High Court · (2005) 4 PLJR 552
Patna High Court Rules, 1916 — Rule 10, 10A, 11
High Courts20 Jul 2004Allowed
Kamta Rai Vs The State of Bihar
Patna High Court · (2004) PLJR 1071
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 396
High Courts20 Jul 2004Allowed
Saraswati Industrial Syndicate Ltd. Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1502 : (2005) 4 PLJR 753
Bihar Finance Act, 1981 — Section 17(5)
High Courts20 Jul 2004
Purushottam Kumar Verma and Another Vs Shri Ram Singh and Others
Patna High Court · (2004) 4 PLJR 594
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts19 Jul 2004
Daya Shankar Singh and Another Vs The State of Bihar
Patna High Court · (2004) 07 PAT CK 0001
High Courts18 Jul 2004Allowed
Sri Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0119
High Courts16 Jul 2004Dismissed
Rajendra Prasad Poddar Vs The State of Bihar and Others
Patna High Court · (2004) 4 PLJR 69
High Courts16 Jul 2004Allowed
Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 4 PLJR 565
High Courts16 Jul 2004Dismissed
Manoj Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2004) 07 PAT CK 0123
High Courts16 Jul 2004Dismissed
Dr. A. Razzak and Others Vs Bibi Rubi Naz and Others
Patna High Court · (2004) 07 PAT CK 0097
High Courts16 Jul 2004Dismissed
Ful Devi Vs State of Bihar and Others
Patna High Court · (2004) 2 BLJR 1259 : (2004) 3 PLJR 578
Evidence Act, 1872 — Section 108