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Patna High Court judgments, 2003

1,250 judgments · page 60 of 63

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High Courts21 Jan 2003

Nunu Lal Yadav Vs The State of Bihar and Others

Patna High Court · (2003) 51 BLJR 462 : (2003) 1 PLJR 486

Patna High Court Rules, 1916 — Rule 4
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High Courts21 Jan 2003Allowed

Sri Jang Bahadur Lal Vs Managing Director, Sasaram Bhabua Central Co-operative Bank and Others

Patna High Court · (2003) 2 PLJR 4

Bihar Pension Rules, 1950 — Rule 43
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High Courts20 Jan 2003Allowed

Prithwinath Prasad Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 860

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High Courts20 Jan 2003Dismissed

Surendra Paswan Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 661

Constitution of India, 1950 — Article 187
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High Courts20 Jan 2003Dismissed

Hindustan Lever Limited Vs Managing Director, Patna Industrial Area Development Authority and Others

Patna High Court · AIR 2003 Patna 100 : (2003) 2 PLJR 817

Constitution of India, 1950 — Article 226
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High Courts20 Jan 2003Dismissed

Rajendra Singh Vs State of Bihar and Another

Patna High Court · (2003) 01 PAT CK 0095

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High Courts20 Jan 2003Dismissed

Wahidul Haque Wakf Estate Vs The State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0078

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High Courts20 Jan 2003

Shivanandan Singh and Others Vs State of Bihar

Patna High Court · (2003) 2 BLJR 908 : (2003) 1 PLJR 560

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324, 34
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High Courts20 Jan 2003Dismissed

Abhinai Kumar Rai Vs State of Bihar

Patna High Court · (2003) 2 PLJR 399

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
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High Courts17 Jan 2003Allowed

Raj Kumari Devi Vs The State of Bihar

Patna High Court · (2003) 1 PLJR 743

Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
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High Courts17 Jan 2003Allowed

Bishwa Nath Sah and Others Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 743

Bihar Hindu Religious Trusts Act, 1950 — Section 43
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High Courts17 Jan 2003

Shambhu Nath Singh Vs The State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0061

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High Courts17 Jan 2003Dismissed

Arbind Kumar Vs The Bihar State Electricity Board and Others

Patna High Court · (2003) 1 PLJR 654

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High Courts17 Jan 2003Allowed

Kamruddin Ansari @ Thakra and Murshid Alam Vs State of Bihar

Patna High Court · (2003) 1 PLJR 469

Penal Code, 1860 (IPC) — Section 395
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High Courts16 Jan 2003Dismissed

Ramjanam Singh Vs The Bihar State Electricity Board and Others

Patna High Court · (2003) 3 PLJR 255

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High Courts16 Jan 2003Dismissed

Birendra Prasad Singh and Another Vs The State of Bihar and Others

Patna High Court · (2003) 3 PLJR 303

Constitution of India, 1950 — Article 14, 16
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High Courts16 Jan 2003Dismissed

Md. Akhtar Hussain Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 647

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High Courts16 Jan 2003Dismissed

Upendra Kumar @ Upendra Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 657

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High Courts16 Jan 2003Allowed

Bihar State Financial Corporation Vs Malti Electric Works and Others

Patna High Court · (2003) 1 PLJR 682

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High Courts16 Jan 2003Allowed

Sheikh Maqbool Vs State of Bihar

Patna High Court · (2003) 4 PLJR 715

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
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