COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 59 of 63
State of Bihar and Others Vs Dr. Chandeshwar Mishra @ Chandreshwar Mishra
Patna High Court · (2003) 01 PAT CK 0125
Sita Ram Sah Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 564
Gopaljee Lal Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 611
Jagdish Mistry Vs Satrajit Mishra and Another
Patna High Court · (2003) 2 PLJR 279
Ram Janam Singh and Others Vs The State of Bihar
Patna High Court · (2003) 3 PLJR 200
Babu Lal Singh Vs Bihar State Electricity Board Patna and Others
Patna High Court · (2003) 2 PLJR 487
Shri Ashwani Dhir and Others Vs State of Bihar and Another
Patna High Court · (2003) 51 BLJR 417 : (2003) 1 PLJR 501
Satyendra Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 291
Devendra Yadav Vs State of Bihar and Others
Patna High Court · (2003) 1 PLJR 605
Upendra Prasad Roy Vs The Food Corporation of India and Others
Patna High Court · (2003) 01 PAT CK 0109
Rameshwar Prasad Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 151
G.D. Singh, Enforcement Officer Vs Koshi Refinery and Others
Patna High Court · (2003) 97 FLR 289 : (2003) 2 LLJ 671
Aryendra Prasad Vs Dharmendra Prasad
Patna High Court · (2003) 2 PLJR 67
Smt. Sakuntala Devi Vs State and Others
Patna High Court · (2003) 1 PLJR 567
The State of Bihar and Others Vs Raj Bihari Tiwary
Patna High Court · (2003) 01 PAT CK 0021
Rajesh Kumar @ Bablu Gupta Vs Smt. Prabhawati Devi and Another
Patna High Court · (2003) 1 PLJR 752
The State of Bihar and Others Vs Shanti Devi and Others
Patna High Court · (2003) 2 PLJR 800
Navin Kumar Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 334
Vijay Shankar Pandey Vs The State Bank of India and Others
Patna High Court · (2003) 01 PAT CK 0075