COURT ARCHIVE

Patna High Court judgments, 2003

1,250 judgments · page 63 of 63

High Courts07 Jan 2003Allowed

Rajendra Prasad Mistry Vs State and Another

Patna High Court · (2003) 51 BLJR 704 : (2003) 1 PLJR 569

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

High Courts07 Jan 2003

Patna High Court · (2003) 2 PLJR 393

High Courts07 Jan 2003

Patna High Court · (2003) 01 PAT CK 0047

High Courts07 Jan 2003Allowed

Patna High Court · (2003) 01 PAT CK 0010

High Courts06 Jan 2003

Patna High Court · (2003) 51 BLJR 770

High Courts06 Jan 2003Allowed

Patna High Court · (2003) 1 PLJR 476

High Courts03 Jan 2003Dismissed

Patna High Court · (2003) 01 PAT CK 0094

High Courts03 Jan 2003

Patna High Court · (2003) 51 BLJR 397 : (2003) 2 PLJR 8

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 380

High Courts03 Jan 2003Allowed

Patna High Court · (2003) 2 PLJR 683

Penal Code, 1860 (IPC) — Section 302, 364A

High Courts02 Jan 2003Dismissed

Patna High Court · (2003) 01 PAT CK 0046