CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2003

COURT ARCHIVE

Patna High Court judgments, 2003

1,250 judgments · page 62 of 63

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts09 Jan 2003Dismissed

Jai Mangal Singh @ Gopalji Vs State of Bihar and Others

Patna High Court · (2003) 1 PLJR 441

Read judgment
High Courts09 Jan 2003Dismissed

Satyadeo Prasad Vs Suresh Pasupati Ram and Others

Patna High Court · (2003) 2 DMC 347 : (2003) 1 PLJR 347

Penal Code, 1860 (IPC) — Section 498A
Read judgment
High Courts09 Jan 2003Allowed

Raghuni Singh @ Raghunandan Singh and Others Vs The State of Bihar

Patna High Court · (2003) 51 BLJR 421

Penal Code, 1860 (IPC) — Section 148, 302, 34
Read judgment
High Courts09 Jan 2003

Md. Abu Nassar and Others Vs The State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0069

Read judgment
High Courts09 Jan 2003Allowed

Basdeo Singh Vs State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0058

Read judgment
High Courts09 Jan 2003

Branch Manager, Oriental Instance Comapny Ltd. Vs Malti Devi and Others

Patna High Court · (2003) 1 PLJR 669

Motor Vehicles Act, 1988 — Section 140
Read judgment
High Courts09 Jan 2003

Branch Manager, Oriental Insurance Co. Ltd. Vs Malti Devi and Others

Patna High Court · (2003) 1 PLJR 669

Motor Vehicles Act, 1988 — Section 140
Read judgment
High Courts09 Jan 2003Dismissed

Raj Kapoor Singh Vs State of Bihar

Patna High Court · (2003) 01 PAT CK 0001

Read judgment
High Courts08 Jan 2003

Chhathi Mishra @ Sri Chhathu Mishra and Another Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 303

Read judgment
High Courts08 Jan 2003

Gupta Grain Stores Vs Commissioner of Income Tax

Patna High Court · (2003) 01 PAT CK 0104

Read judgment
High Courts08 Jan 2003Dismissed

Tunai Sharma Vs State of Bihar

Patna High Court · (2003) CriminalCC 223

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
Read judgment
High Courts08 Jan 2003Allowed

Satyendra Sharma Vs Union of India (UOI) and Others

Patna High Court · (2004) 1 PLJR 258

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 364
Read judgment
High Courts08 Jan 2003Allowed

Sanjay Singh and Others Vs State of Bihar and Others

Patna High Court · (2003) 51 BLJR 382 : (2003) 97 FLR 84 : (2003) 2 LLJ 322 : (2003) 1 PLJR 648 : (2003) 1 PLJR 358

Read judgment
High Courts08 Jan 2003Dismissed

Shrawan Thakur Vs The State of Bihar

Patna High Court · (2003) 1 PLJR 430

Penal Code, 1860 (IPC) — Section 300, 302, 307, 376, 458
Read judgment
High Courts07 Jan 2003Allowed

Shyam Babu Prasad Vs State of Bihar and Others

Patna High Court · (2003) 2 PLJR 158

Read judgment
High Courts07 Jan 2003

Narendra Singh @ Narendra Kumar Singh and Another Vs State of Bihar

Patna High Court · (2003) 01 PAT CK 0092

Read judgment
High Courts07 Jan 2003Allowed

Md. Kalim Vs The State of Bihar and Others

Patna High Court · (2003) 51 BLJR 385 : (2003) 2 PLJR 121

Read judgment
High Courts07 Jan 2003Dismissed

Secretariat Press M. Staff Union Vs The State of Bihar and Others

Patna High Court · (2003) 01 PAT CK 0076

Read judgment
High Courts07 Jan 2003Dismissed

Md. Ilias Khan Vs State of Bihar and Others

Patna High Court · (2003) 51 BLJR 384 : (2003) 3 PLJR 52

Read judgment
High Courts07 Jan 2003Dismissed

Kanhaiya Tatwa and Dashrath Tatwa Vs The State of Bihar

Patna High Court · (2003) 51 BLJR 649

Penal Code, 1860 (IPC) — Section 304, 307, 324
Read judgment
Previous1…60616263Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions