High Courts29 Jan 2003Allowed
The State of Bihar and Others Vs Madhusudan and Others
Patna High Court · (2003) 01 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 58 of 63
High Courts28 Jan 2003Allowed
Dr. Ajit Kumar Singh Vs Rajendra Agricultural University and Others
Patna High Court · (2003) 51 BLJR 545 : (2003) 1 PLJR 570
Bihar Pension Rules, 1950 — Rule 161Constitution of India, 1950 — Article 14, 311Rajendra Agricultural University Act, 1971 — Section 39(9)
High Courts28 Jan 2003
Gauri Shankar Prasad Vs Union of India (UOI) and Others
Patna High Court · (2003) 01 PAT CK 0081
High Courts28 Jan 2003
State of Bihar and Others Vs Janardan Rai and Another
Patna High Court · (2003) 01 PAT CK 0079
High Courts28 Jan 2003Dismissed
Basant Kumar Singh Vs The State Bank of India and Others
Patna High Court · (2003) 51 BLJR 491 : (2003) 1 PLJR 662
High Courts28 Jan 2003Allowed
Gauri Shankar Prasad and Others Vs Union of India (UOI) and Others
Patna High Court · (2003) 01 PAT CK 0063
High Courts28 Jan 2003Dismissed
Indra Maya Devi Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 651
High Courts28 Jan 2003Allowed
Divisional Manager Vs Smt. Runa Devi and Others
Patna High Court · (2003) 01 PAT CK 0033
High Courts28 Jan 2003Dismissed
The State of Bihar and Others Vs Babu Lal Mishra and Others
Patna High Court · (2003) 2 PLJR 192
Bihar Pension Rules, 1950 — Rule 27
High Courts28 Jan 2003
Sampat Kumar Singh Vs The Chairman, Bihar Industrial and Technical Consultancy Ltd. and Others
Patna High Court · (2003) 3 PLJR 153
Companies Act, 1956 — Section 617
High Courts28 Jan 2003
(sic)I Kumar Sinha Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 2 PLJR 708
High Courts28 Jan 2003Dismissed
Mohamad Manzoor Alam Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 146
High Courts28 Jan 2003Dismissed
Rama Kant Ojha Vs Shyam Bihari Kahar and Others
Patna High Court · (2003) 2 PLJR 286
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18
High Courts27 Jan 2003Dismissed
Raja Mian, Sirajul Mian @ Sarajul Mian and Haroon Mian @ Fahim Mian Vs State of Bihar
Patna High Court · (2003) 1 PLJR 582
Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts27 Jan 2003Allowed
Ram Nandan Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 131 FLR 549 : (2003) 2 PLJR 66
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts27 Jan 2003Allowed
Union of India (UOI) and Others Vs Bhuwaneshwar Sharma
Patna High Court · (2003) 2 PLJR 274
Telegraph Rules, 1951 — Rule 443
High Courts27 Jan 2003Dismissed
Lalan Miskar Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 714 : (2003) 3 PLJR 116
Arms Act, 1959 — Section 25(1), 26Penal Code, 1860 (IPC) — Section 307, 332, 34
High Courts27 Jan 2003Dismissed
Nawal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 156
Bihar Service Code, 1952 — Rule 73
High Courts27 Jan 2003Allowed
Sarla Rohilla Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 715
High Courts24 Jan 2003Dismissed
Dhrub Narayan Prasad Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 554 : (2003) 2 PLJR 94
Bihar Agricultural Produce Markets Act, 1960 — Section 13, 27A, 37, 9(5)Bihar Agricultural Produce Markets Rules, 1975 — Rule 49