High Courts11 Feb 2003Allowed
The State of Bihar and Others Vs Ramanuj Pandit
Patna High Court · (2003) 2 PLJR 290
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 56 of 63
High Courts11 Feb 2003Allowed
Ram Bilas Yadav Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 771
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Feb 2003Allowed
Smt. Mithilesh Pandey Vs Lalit Narayan Mithila University and Others
Patna High Court · (2003) 02 PAT CK 0014
High Courts11 Feb 2003Dismissed
Narsingh Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 278
High Courts11 Feb 2003Dismissed
Dr. Bhimrao Ambedkar Kalyan Evam Vikash Sansthan Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 271
High Courts10 Feb 2003Dismissed
Dr. Manju Sharma Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0068
High Courts10 Feb 2003Allowed
Barmeshwar Nath Singh @ Mukhiya Jee Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 563 : (2003) 4 PLJR 448 : (2003) 1 PLJR 759
Criminal Procedure Code, 1973 (CrPC) — Section 268, 417Prisoners Act, 1900 — Section 29(2)
High Courts10 Feb 2003Allowed
Jai Ballabh Mullic Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 02 PAT CK 0055
High Courts10 Feb 2003Allowed
Dilip Goswami and Another Vs Nil
Patna High Court · (2003) 51 BLJR 728 : (2003) 2 PLJR 211
Bihar Tenancy Act, 1885 — Section 48D, 48E
High Courts10 Feb 2003Dismissed
Raj Narayan Ray and Another Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 567 : (2003) 3 PLJR 70
High Courts10 Feb 2003Allowed
Ranjan Kumar Vs Nalanda Gramin Bank and Others
Patna High Court · (2003) 02 PAT CK 0022
High Courts07 Feb 2003Allowed
The State of Bihar and Others Vs (sic)ishna Prasad
Patna High Court · (2003) 2 PLJR 662
High Courts07 Feb 2003Allowed
Shakuntala Devi and Others Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0024
High Courts07 Feb 2003Allowed
Krishna Deva Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 46
High Courts05 Feb 2003Dismissed
Sushil Kumar Dwivedi Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2003) 02 PAT CK 0094
High Courts05 Feb 2003Allowed
Rabindra Nath Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 533 : (2003) 97 FLR 388 : (2003) 1 PLJR 655
High Courts05 Feb 2003Dismissed
Biswanath Gope Vs State of Bihar
Patna High Court · (2003) 51 BLJR 615 : (2003) 2 PLJR 219
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2003Dismissed
Baleshwar Mishra Vs Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2003) 02 PAT CK 0019
High Courts04 Feb 2003
Raja Ram Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 750
Central Motor Vehicles Rules, 1989 — Rule 33Motor Vehicles Act, 1988 — Section 39
High Courts04 Feb 2003
Nanda Ram Vs The Regional Provident Fund Commissioner and Others
Patna High Court · (2003) 2 PLJR 6