High Courts18 Feb 2003Dismissed
Sattan Yadav @ Ahir, Nageshwar Yadav, Vishwanath Yadav and Lallan Mahto Vs The State of Bihar
Patna High Court · (2003) 02 PAT CK 0069
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 55 of 63
High Courts18 Feb 2003Dismissed
Sk. Faisal Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 662 : (2003) 2 PLJR 149
Penal Code, 1860 (IPC) — Section 376, 511
High Courts18 Feb 2003Dismissed
Md. Hadi Vs The Union of India (UOI) and Others
Patna High Court · (2003) 51 BLJR 618 : (2003) 2 PLJR 684
Bihar Pension Rules, 1950 — Rule 145
High Courts18 Feb 2003Dismissed
Ram Narayan Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 2 BLJR 1109
High Courts17 Feb 2003
Md. Hafiz Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0088
High Courts17 Feb 2003Allowed
Saheb Singh @ Saheb Prasad Singh Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 145
Constitution of India, 1950 — Article 14
High Courts17 Feb 2003
Smt. Jamuna Murmu Vs The Union of India (UOI) and Others
Patna High Court · (2003) 2 BLJR 1110 : (2003) 1 PLJR 719
High Courts17 Feb 2003
Kedar Pati Pandey Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1125 : (2003) 1 PLJR 758
High Courts17 Feb 2003
Oriental Insurance Company Ltd. Vs Prabhavati Devi and Others
Patna High Court · (2003) 2 PLJR 670
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Feb 2003
Md. Izharul Haque Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 44
High Courts14 Feb 2003
Suraj Dayal Sahu Vs The State of Bihar and Others
Patna High Court · (2003) 1 PLJR 703
High Courts14 Feb 2003Allowed
Smt. Sushila Devi and Others Vs Sri. Lakhan Lai Sah and Others
Patna High Court · (2003) 2 PLJR 345
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)
High Courts14 Feb 2003
Dr. Atia Begum Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 561 : (2003) 1 PLJR 744
High Courts14 Feb 2003
Mohan Prasad Srivastava Vs The State of Bihar and Others
Patna High Court · (2003) 2 BLJR 1189
High Courts14 Feb 2003Dismissed
Manish Mohan Sharma and Others Vs Ram Bahadur Thakur and Others
Patna High Court · (2003) 02 PAT CK 0040
High Courts14 Feb 2003Dismissed
Anil Kumar Sinha and Another Vs Most. Veena Devi and Others
Patna High Court · (2003) 2 PLJR 348
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts14 Feb 2003Dismissed
Manoj @ Doman Yadav @ Manoj Yadav Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 85
Arms Act, 1959 — Section 25(1)A, 27Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 304, 392, 394, 398
High Courts14 Feb 2003Dismissed
Niranjan Prasad Sinha Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 02 PAT CK 0013
High Courts11 Feb 2003Allowed
Binda Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 23
Bihar Pension Rules, 1950 — Rule 43
High Courts11 Feb 2003Dismissed
Pramoda Nand Prasad and Company Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 310