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Patna High Court judgments, 2003

1,250 judgments · page 53 of 63

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High Courts26 Feb 2003Allowed

St. Paul''s Anglo Indian Educational Society Vs Income Tax Appellate Tribunal and Others

Patna High Court · (2004) 186 CTR 559 : (2003) 262 ITR 377 : (2003) 133 TAXMAN 867

Income Tax Act, 1961 — Section 12A, 12AA
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High Courts26 Feb 2003Allowed

Raghunath Sharma Vs The State of Bihar and Others

Patna High Court · (2003) 02 PAT CK 0034

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High Courts26 Feb 2003Allowed

Pareman Mahto and Others Vs The State of Bihar

Patna High Court · (2003) 2 PLJR 827

Penal Code, 1860 (IPC) — Section 157, 302, 307, 34
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High Courts26 Feb 2003

Baibhaw Kumar Mishra and Others Vs The State of Bihar and Others

Patna High Court · (2003) 02 PAT CK 0021

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High Courts25 Feb 2003Dismissed

Mostt. Jubeda Khatoon Vs Bihar State Electricity Board and Others

Patna High Court · (2003) 4 PLJR 410

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High Courts25 Feb 2003Dismissed

Parasnath Sahni Vs The State Bank of India and Others

Patna High Court · (2003) 3 PLJR 323 : (2003) 2 PLJR 253

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High Courts25 Feb 2003

Mostt. Moti Ranee Devi Vs The State of Bihar and Others

Patna High Court · (2003) 2 PLJR 691

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High Courts25 Feb 2003Dismissed

Ramji Manjhi and Others Vs Sheo Pujan Manjhi and Others

Patna High Court · (2003) 2 PLJR 694

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts25 Feb 2003Dismissed

Anil Kumar Prasad Vs Union of India(UOI) and Others

Patna High Court · (2003) 51 BLJR 777 : (2003) 97 FLR 790 : (2003) 3 PLJR 318

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High Courts25 Feb 2003Dismissed

The Vice-Chancellor, Rajendra Agricultural University and Others Vs Shambhu Nath and Others

Patna High Court · (2003) 51 BLJR 794 : (2003) 2 PLJR 462

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High Courts25 Feb 2003

Amlawati Devi Vs The State of Bihar and Another

Patna High Court · (2003) 51 BLJR 695 : (2003) 97 FLR 799 : (2003) 2 PLJR 218

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High Courts25 Feb 2003Allowed

Ashok Kumar Gupta Vs Bihar State Agriculture Marketing Board and Others

Patna High Court · (2003) 2 PLJR 216

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High Courts25 Feb 2003Allowed

Sanjay Pandey Vs The State of Bihar and Others

Patna High Court · (2004) 3 PLJR 140 : (2003) 2 PLJR 506

Bihar Control of Crimes Act, 1981 — Section 12(3)
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High Courts24 Feb 2003

Sanjay Kumar Vs State of Bihar and Others

Patna High Court · (2003) 02 PAT CK 0085

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High Courts24 Feb 2003Dismissed

Upendra Singh @ Pappu Singh Vs The State of Bihar and Others

Patna High Court · (2003) 02 PAT CK 0076

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High Courts24 Feb 2003Allowed

Bishwanath Dubey and Others Vs State of Bihar and Others

Patna High Court · (2003) 02 PAT CK 0072

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High Courts24 Feb 2003Dismissed

Yugeshwar Kumar (Y. Kumar) Vs Union of India(UOI) and Others

Patna High Court · (2003) 51 BLJR 792 : (2003) 2 LLJ 1021 : (2003) 2 PLJR 651

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High Courts24 Feb 2003Dismissed

State of Bihar and Others Vs Rajendra Prasad Singh and Another

Patna High Court · (2003) 51 BLJR 793 : (2003) 2 PLJR 632

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High Courts24 Feb 2003Dismissed

The State of Bihar and Others Vs Jagarnath Singh and Others

Patna High Court · (2003) 2 PLJR 629

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High Courts24 Feb 2003Allowed

Sube Lal Gope @ Subelal Yadav and Others Vs State of Bihar

Patna High Court · (2003) 02 PAT CK 0023

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