High Courts05 Mar 2003Dismissed
Mahesh Yadav Vs Sardar Pater Memorial College and Others
Patna High Court · (2003) 2 PLJR 690
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 52 of 63
High Courts04 Mar 2003Allowed
Kapildeo Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 431
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 14, 15, 16, 2
High Courts04 Mar 2003Dismissed
Ramayan Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (2003) 2 PLJR 698
Constitution of India, 1950 — Article 324, 325, 326, 327, 328Representation of the People Act, 1951 — Section 34
High Courts04 Mar 2003Dismissed
Manoj Kumar Vs State of Bihar
Patna High Court · (2003) 03 PAT CK 0029
High Courts04 Mar 2003
Smt. Shakuntala Devi Vs The State of Bihar and Another
Patna High Court · (2003) 2 PLJR 624
High Courts03 Mar 2003Dismissed
Devendra Tiwari and Others Vs Prithabi Nath Tiwari and Others
Patna High Court · (2003) 03 PAT CK 0081
High Courts03 Mar 2003Allowed
Shyam Sunder Prasad Sinha Vs Bihar State of Pollution Control Board and Others
Patna High Court · (2003) 51 BLJR 789 : (2003) 2 PLJR 626
High Courts03 Mar 2003Dismissed
Ramawati Devi Vs Maheshwar Singh and Others
Patna High Court · (2003) 03 PAT CK 0041
High Courts03 Mar 2003Dismissed
Ram Janam Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 730
High Courts03 Mar 2003Dismissed
Shri Digamber Mishra Vs Harshnath Jha and Others
Patna High Court · (2003) 2 PLJR 512
High Courts03 Mar 2003Dismissed
The State of Bihar Vs Fuleni Devi and Others
Patna High Court · (2003) 2 PLJR 625
Arbitration Act, 1940 — Section 30, 33
High Courts03 Mar 2003Allowed
Girish Narain Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 682
High Courts03 Mar 2003Dismissed
State Bank of India and Others Vs Vijay Shankar Pandey
Patna High Court · (2003) 2 PLJR 742
High Courts28 Feb 2003Dismissed
Ram Krishna Singh @ Ramu Singh Vs The State of Bihar The State of Bihar Vs Ram Krishna Singh @ Ramu Singh
Patna High Court · (2003) 02 PAT CK 0077
High Courts28 Feb 2003Dismissed
Neeam Jha Vs Manju Devi and Another
Patna High Court · (2003) 02 PAT CK 0039
High Courts27 Feb 2003Dismissed
Ram Kishore Das Vs Nand Kumar Pathak and Others
Patna High Court · (2003) 02 PAT CK 0084
High Courts27 Feb 2003Allowed
Vishwa Mohan Prasad Vs Patna Municipal Corporation and Others
Patna High Court · (2003) 2 PLJR 257
High Courts27 Feb 2003Dismissed
Sheojee Chaubey Vs The Union of India (UOI) and Others
Patna High Court · (2003) 02 PAT CK 0015
High Courts27 Feb 2003Allowed
Rajeshwar Mahto Vs State of Bihar
Patna High Court · (2003) 02 PAT CK 0003
High Courts26 Feb 2003Allowed
Ram Keshwar Ram Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 550
Civil Services Classification and Appeal Rules, 1991 — Rule 55, 55A, 97Constitution of India, 1950 — Article 14, 16