High Courts21 Feb 2003Allowed
Dinesh Singh Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 778
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 54 of 63
High Courts21 Feb 2003Dismissed
Sri Sarjoo Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0070
High Courts21 Feb 2003
Gautam Prasad Vs The State of Bihar and Another
Patna High Court · (2003) 51 BLJR 647 : (2003) 3 PLJR 348 : (2003) 2 PLJR 677
Bihar and Orissa Municipal Act, 1922 — Section 188(3)
High Courts21 Feb 2003Dismissed
Srinath Prasad Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 814
Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2003
Smt. Radha Payari Devi Vs Bihar State Financial Corpn.
Patna High Court · (2003) 2 PLJR 479 : (2003) 47 SCL 561
State Financial Corporations Act, 1951 — Section 29
High Courts20 Feb 2003Dismissed
Jhemi Gope and Others Vs The State of Bihar
Patna High Court · (2003) 2 PLJR 424
Penal Code, 1860 (IPC) — Section 147, 148, 320, 326
High Courts20 Feb 2003Dismissed
Choudhary Kumar Consultants Vs State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0074
High Courts20 Feb 2003Dismissed
Ram Naresh Pandey Vs Sita Ram Yadav and Others
Patna High Court · (2003) 51 BLJR 732 : (2003) 2 PLJR 133
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 80, 80A, 81
High Courts20 Feb 2003Dismissed
Manoj Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 791 : (2003) 2 PLJR 654
High Courts20 Feb 2003Allowed
Mahanth Vijay Das Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 678 : (2003) 4 PLJR 710
Bihar Hindu Religious Trusts Act, 1950 — Section 28, 28(2), 39
High Courts20 Feb 2003Allowed
Bipin Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 832 : (2003) 2 PLJR 493
High Courts20 Feb 2003Allowed
Laxmi Narayan Singh Vs Patna Municipal Corporation and Others
Patna High Court · (2003) 51 BLJR 639 : (2003) 2 PLJR 351
Patna Municipal Corporation Act, 1951 — Section 149, 150, 151
High Courts20 Feb 2003Allowed
Sewait Sant Kumar Singh Vs State of Bihar and Others
Patna High Court · (2003) 51 BLJR 637 : (2003) 2 PLJR 355
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts20 Feb 2003
Sadhu Singh, Buhawan Singh and Sohawan Singh Vs State of Bihar
Patna High Court · (2003) 3 PLJR 227
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 114, 149, 302, 449
High Courts20 Feb 2003Dismissed
Sidheshwar Prasad and Another Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 259
High Courts20 Feb 2003Allowed
Jai Ram Singh Vs The State Election Commission and Others
Patna High Court · (2003) 1 PLJR 775
High Courts20 Feb 2003Dismissed
Punam Mishra Vs The Bihar Electricity Board and Others
Patna High Court · (2003) 2 PLJR 767
Penal Code, 1860 (IPC) — Section 494
High Courts20 Feb 2003Dismissed
Lachho Devi Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 287
High Courts19 Feb 2003Dismissed
Jagdish Bind Vs State of Bihar
Patna High Court · (2003) 3 PLJR 862
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 386
High Courts18 Feb 2003Dismissed
Munna Mistry Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 2 PLJR 294