High Courts04 Feb 2003Allowed
Ram Sundar Chaudhary and Others Vs Ram Nath Chaudhary and Others
Patna High Court · (2003) 2 PLJR 184
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10A, 2(4), 34, 35
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 57 of 63
High Courts04 Feb 2003Dismissed
Union of India(UOI) and Others Vs Manoj Kumar Pathak and Others
Patna High Court · (2003) 51 BLJR 836 : (2003) 2 PLJR 641
High Courts04 Feb 2003
The Bihar State Electricity Board and Others Vs Ramjee Prasad Singh
Patna High Court · (2003) 3 PLJR 435
Bihar Pension Rules, 1950 — Rule 43Limitation Act, 1963 — Section 5
High Courts04 Feb 2003Dismissed
Luxmi Timber Company @ Lumxi Timber Company Vs The State of Bihar and Others
Patna High Court · (2003) 02 PAT CK 0010
High Courts03 Feb 2003Dismissed
The State of Bihar and Another Vs Devendra Nath Pandey
Patna High Court · (2003) 2 PLJR 819
High Courts03 Feb 2003Allowed
Nand Lal Singh Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 501 : (2003) 1 PLJR 664
Bihar Agricultural Produce Markets Act, 1960 — Section 14, 4, 9
High Courts03 Feb 2003Allowed
Ekhtiyar Hussain Vs State of Bihar and Others
Patna High Court · (2003) 4 PLJR 755
High Courts31 Jan 2003Dismissed
Arjun Yadav, Banarsi Pandit and Ramdeo Pandit Vs The State of Bihar
Patna High Court · (2003) 01 PAT CK 0097
High Courts31 Jan 2003Dismissed
Ram Shresth Mandal @ Ram Shrestha Mandal Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 697
Constitution of India, 1950 — Article 226
High Courts31 Jan 2003Allowed
Magadh University Vs Sarang Kumar Maghia and Others
Patna High Court · (2003) 1 PLJR 726
Bihar State Universities Act, 1976 — Section 21, 4Teachers Education Act, 1993 — Section 14, 14(1), 15, 16
High Courts31 Jan 2003Allowed
Krishna Datta Mahto and Others Vs State of Bihar
Patna High Court · (2004) 2 DMC 862
Penal Code, 1860 (IPC) — Section 107, 201, 304B, 34, 498A
High Courts30 Jan 2003Allowed
The State of Bihar and Others Vs Badri Narayan Singh and Others
Patna High Court · (2003) 2 PLJR 433
Bihar Bhoodan Yagna Act, 1954 — Section 24, 25Limitation Act, 1963 — Section 5
High Courts30 Jan 2003Dismissed
Jyoti Shekhar Vs The Patna University and Others
Patna High Court · (2003) 51 BLJR 556 : (2003) 97 FLR 382
Patna University Act, 1976 — Section 2
High Courts30 Jan 2003
S.M. Abdul Quadir and Others Vs Bihar State Electricity Board and Others
Patna High Court · (2003) 51 BLJR 512 : (2003) 1 PLJR 708
High Courts29 Jan 2003Allowed
Shamsher Ram and Others Vs The State of Bihar
Patna High Court · (2003) 51 BLJR 633
Penal Code, 1860 (IPC) — Section 148, 149, 326, 364
High Courts29 Jan 2003
State of Bihar and Others Vs Prashant Kr. Sharma and Others
Patna High Court · (2003) 01 PAT CK 0077
High Courts29 Jan 2003
Ganga Narain Lal Das Vs The State of Bihar and Others
Patna High Court · (2003) 51 BLJR 571
High Courts29 Jan 2003
Mohammad Hassan Khan and Another Vs The State of Bihar and Others
Patna High Court · (2003) 2 PLJR 333
Bihar Bhoodan Yagna Act, 1954 — Section 11, 13, 17B
High Courts29 Jan 2003
Iris Electronics India Pvt. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2003) 01 PAT CK 0037
High Courts29 Jan 2003Dismissed
Mahendra Prasad Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2003) 3 PLJR 19